High Courts16 Aug 2010Dismissed
Tarkeshwar Singh, Bahadur Ram Kahar alias Bahadur Kahar, Bikarma Dusadh and Nagina Koiri Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0102
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 33 of 81
High Courts16 Aug 2010
Surendra Prasad Singh, Working as Manager (Administration) Pyrites Phosphates and Chemicals Ltd. Vs The State of Bihar and Another
Patna High Court · (2011) 1 PLJR 129
Forest Act, 1927 — Section 33, 41, 42
High Courts16 Aug 2010
Smt. Tasneem Rahman and Others Vs State of Bihar and Another
Patna High Court · (2010) 08 PAT CK 0069
High Courts16 Aug 2010
Binod Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 117
Bihar and Orissa Excise Rules, 1919 — Rule 44
High Courts16 Aug 2010Dismissed
Jitu Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 677
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 19, 43
High Courts16 Aug 2010Dismissed
Shashi Kant Upadhay Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 864
High Courts13 Aug 2010
Bishnudeo Mahto Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 710
High Courts13 Aug 2010Allowed
Md. Hanif Khan Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 599
Bihar Service Code, 1952 — Rule 97(3)
High Courts13 Aug 2010Allowed
Guneshwar chaudhary, Ashok Kumar Chaudhary and Rajiv Kumar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts13 Aug 2010
Rameshwer Ram and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 10
High Courts13 Aug 2010
Shesh Nath Singh Vs The Veer Kunwar Singh Universify and Others
Patna High Court · (2011) 1 PLJR 358
Bihar State Universities Act, 1976 — Section 10, 35, 35(2)
High Courts12 Aug 2010Allowed
Uday Kumar and Others Vs State of Bihar and Another
Patna High Court · (2011) 1 EFLT 280
Forest Act, 1927 — Section 33, 41, 42, 52
High Courts12 Aug 2010Allowed
Mukesh Kumar Shrivastav and Beni Prasad Khemka Vs The State of Bihar and Vijay Kumar
Patna High Court · (2011) 1 PLJR 15
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts12 Aug 2010Allowed
Brajesh Bhushan and Another Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 939
Constitution of India, 1950 — Article 229Patna High Court Officers and Staff (Condition of Service and Conduct) Rules, 1997 — Rule 25
High Courts11 Aug 2010Allowed
Ajay Kumar Vs State of Bihar
Patna High Court · (2010) 2 PLJR 138
Bihar Finance Act, 1981 — Section 49(2)(G), 49(3)(A), 49(3)(D)Central Sales Tax Act, 1956 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 468(2)(C), 482
High Courts11 Aug 2010Allowed
Shri Butani Singh Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 795
Registration Act, 1908 — Section 17
High Courts11 Aug 2010
Md. Samad Vs The State of Bihar and Others
Patna High Court · (2011) 7 RCR(Criminal) 846
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 167, 182, 211, 466, 467
High Courts11 Aug 2010Dismissed
State of Bihar and Others Vs Modern Tools and Pipe Fittings Company and Others
Patna High Court · (2010) 08 PAT CK 0075
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Aug 2010Dismissed
Ram Tapeshwar Mishra Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 239
High Courts11 Aug 2010Allowed
Ramashish Singh Vs The State of Bihar and Gorelal Singh
Patna High Court · (2010) 08 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 120B , 40, 406, 419