High Courts18 Aug 2010Allowed
Yogendra Mandal Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 469
Bihar Land Reforms Act, 1950 — Section 3, 4, 4H, 6
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 32 of 81
High Courts18 Aug 2010
Dwarika Prasad and Ramakant Jha (Munshi) Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts18 Aug 2010Allowed
Kamal Lata Singh Vs State of Bihar and Ram Chandra Kumar
Patna High Court · (2010) 08 PAT CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts18 Aug 2010Allowed
Surendra Singh, Ram Sanjeevan Prasad Yadav and Ram Sakal Prasad Yadav @ Ramsikil Prasad Yadav Vs The State of Bihar and Ram Jatan Prasad Yadav
Patna High Court · (2010) 08 PAT CK 0005
High Courts17 Aug 2010Allowed
Birendra Nonia Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 775
High Courts17 Aug 2010Dismissed
Abdul Qadir @ Md. Abdul Qadir Vs The State of Bihar, Afasana Khatoon, Ahamad Hussain and Md. Kosar
Patna High Court · (2010) 08 PAT CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 192, 203, 482Penal Code, 1860 (IPC) — Section 120B, 420, 423, 468
High Courts17 Aug 2010Allowed
Ram Bachan Devi and Others Vs Yogendra Pd. Singh and Others
Patna High Court · (2010) 08 PAT CK 0168
High Courts17 Aug 2010Allowed
Shreenet Rai Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0158
High Courts17 Aug 2010Allowed
Jai Prakash Narayan Vs National Textile Corporation Ltd. Unit of Gaya Cotton Jute Mills
Patna High Court · (2011) 1 PLJR 17
High Courts17 Aug 2010Dismissed
Himanshu Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0138
Constitution of India, 1950 — Article 14, 16
High Courts17 Aug 2010
The State of Bihar Vs Kailash Kumar Agarawal
Patna High Court · (2010) 08 PAT CK 0123
High Courts17 Aug 2010Allowed
The State of Bihar Vs Md. Ainul Haque (Senior Citizen)
Patna High Court · (2010) 08 PAT CK 0093
High Courts17 Aug 2010Dismissed
The State of Bihar Vs Jagdish Prasad
Patna High Court · (2010) 08 PAT CK 0088
Constitution of India, 1950 — Article 14, 16
High Courts17 Aug 2010
Lloyds Finance Ltd. Vs The State of Bihar and Mrs. Basanti Garg
Patna High Court · (2010) 08 PAT CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406
High Courts17 Aug 2010
Ashraf Khan Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 218
High Courts17 Aug 2010
The State of Bihar, The Secretary, Medical Education, Family Welfare and Indigenous Medicine, The Joint Secretary, Department of Health, Government of Bihar and The Principal, Patna Medical College Vs Rishabh Kumar, The Secretary, Medical Council of India, Neha Jha and The Medical Council of India
Patna High Court · (2010) 08 PAT CK 0059
High Courts17 Aug 2010Dismissed
Chandra Bhal Tiwary and Others Vs State of Bihar and Savitri Devi
Patna High Court · (2010) 08 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts17 Aug 2010Allowed
The State Bank of India and Others Vs M/s Prachi Exim India Ltd. and Others
Patna High Court · (2013) 1 PLJR 760
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(4), 2(1)(j)
High Courts17 Aug 2010
Baleshwar Pandey Vs The Bihar School Exam. Board
Patna High Court · (2010) 08 PAT CK 0010
Bihar Pension Rules, 1950 — Rule 43
High Courts16 Aug 2010
Smt. Shakunia Devi Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 711