High Courts20 Aug 2010Dismissed
Ajay Kumar Singh Vs The State of Bihar Ganauri Singh and Others Vs The State of Bihar and Ram Autar Sao
Patna High Court · (2010) 08 PAT CK 0120
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 31 of 81
High Courts20 Aug 2010
Ram Lochan Sharma Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 491
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts20 Aug 2010
Umesh Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 248
High Courts19 Aug 2010Allowed
Reeta Kumari Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0173
High Courts19 Aug 2010
Raj Kumar @ Raja Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts19 Aug 2010Dismissed
Tripurari Sharan Singh and Madhusudan Singh @ Maksudan Sharma Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 144, 323, 325, 34, 341
High Courts19 Aug 2010Allowed
Noor Islam Khan and Mehadi Hassan Khan Vs The State of Bihar, The Collector, Phool Mohammad and Md. Muslim Khan
Patna High Court · (2010) 08 PAT CK 0167
Consolidation Act, 1948 — Section 10, 10(1), 32, 9(2), 9A
High Courts19 Aug 2010
Sachi Kant Jha @ Suchi Kant Jha Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 139
High Courts19 Aug 2010Allowed
Dinesh Narayan Jha and Another Vs State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0060
High Courts19 Aug 2010Allowed
Smt. Sabitri Devi Vs Smt. Shanti Upadhya
Patna High Court · (2010) 08 PAT CK 0057
High Courts19 Aug 2010
Jitendra Kumar Singh Vs The State of Bihar, Prem Chand Mishra @ Prabhash Chandra Mishra and Sri R.P. Singh, A.S.I.
Patna High Court · (2010) 08 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 197, 203Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts19 Aug 2010
Kalpana Devi and Others Vs Jhagru Pandit and Others
Patna High Court · (2010) 08 PAT CK 0034
High Courts19 Aug 2010Allowed
Raj Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 58
Consolidation Act, 1948 — Section 32, 5(1)
High Courts19 Aug 2010Allowed
Rajdeo Prasad Vs State of Bihar and Another
Patna High Court · (2012) 2 PLJR 212
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 437(2), 437(5), 439(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37Penal Code, 1860 (IPC) — Section 120B, 167(2), 363, 364
High Courts18 Aug 2010
Bijoy Prakash, Jai Prakash Narayan Yadav, Mukeshwar Prasad and Arvind Kumar Vs State of Bihar and Vijay Prakash
Patna High Court · (2010) 08 PAT CK 0172
High Courts18 Aug 2010Allowed
Dhurandhar Singh @ Dhurandhar Prasad Singh and Others Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 131
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B
High Courts18 Aug 2010
The State of Bihar, The Secretary, The Deputy Secretary and The Joint Secretary, Water Resources Department, Govt. of Bihar Vs Awadh Tiwary
Patna High Court · (2010) 08 PAT CK 0134
Civil Services (Classification, Control and Appeal) Rules — Rule 55A
High Courts18 Aug 2010
The Joint Secretary to the Government Water Resources Department Vs Basudeo Naraian Singh, The State Of Bihar
Patna High Court · (2010) 08 PAT CK 0095
Civil Services (Classification, Control and Appeal) Rules — Rule 55A
High Courts18 Aug 2010Dismissed
Core Projects and Technologies Ltd. Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0084
High Courts18 Aug 2010Allowed
Sri Kant Mandal Vs The State of Bihar and Shailendra Kumar Sharma
Patna High Court · (2010) 08 PAT CK 0082
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 118, 120B, 147, 148, 149