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Patna High Court judgments, 2010

1,612 judgments · page 29 of 81

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High Courts26 Aug 2010

Ranjana Purvey @ Ranjana Kumari, Head Mistress and Dharmendra Brahmchari, Assistant Teacher of Krishna Ballabh Sahay, High School Vs The State of Bihar and Vijay Kumar Singh

Patna High Court · (2010) 08 PAT CK 0113

Arms Act, 1959 — Section 27Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ACriminal Procedure Code, 1973 (CrPC) — Section 156(3), 192, 200, 202, 482
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High Courts26 Aug 2010Dismissed

Smt. Malati Devi through his L.R. Sri Mahavir Mandal and Others Vs State of Bihar The State of Bihar Vs Ganeshi Yadav and Others

Patna High Court · (2010) 08 PAT CK 0089

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High Courts26 Aug 2010

Surya Narain Choudhary Vs The State of Bihar

Patna High Court · (2011) 1 PLJR 208

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High Courts26 Aug 2010Dismissed

Dr. Kumkum Kumari Sharma Vs The Bihar State Universities (Constituent Colleges) Service Commission and Others

Patna High Court · (2010) 08 PAT CK 0047

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High Courts26 Aug 2010Dismissed

Nawal Kishore Sharma Vs The State of Bihar and Another

Patna High Court · (2011) CriLJ 40 : (2011) 7 RCR(Criminal) 1986

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482Penal Code, 1860 (IPC) — Section 279, 304, 338, 427
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High Courts26 Aug 2010

State of Bihar and Another Vs Bholan Choudhary and Another

Patna High Court · (2012) 2 PLJR 71

Bihar Pension Rules, 1950 — Rule 43
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High Courts26 Aug 2010Allowed

Shankar Ram Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 859

Bihar Pension Act — Section 43
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High Courts25 Aug 2010

Regional Director, Employees'' State Insurance Corporation and Another Vs Gopal Prasad @ Gopal Prasad Singh

Patna High Court · (2011) 1 LLJ 825

Employees State Insurance Act, 1948 — Section 2(12), 44, 45, 45(2), 45A
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High Courts25 Aug 2010Allowed

Amar Laskar Banarjee and Others Vs The State of Bihar and Md. Sultan

Patna High Court · (2010) 08 PAT CK 0165

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
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High Courts25 Aug 2010

Mahabir Hazara and Others Vs The State of Bihar and Anwari Begum

Patna High Court · (2010) 08 PAT CK 0164

Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 323, 482Penal Code, 1860 (IPC) — Section 313, 316, 323, 34, 341
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High Courts25 Aug 2010

Ram Sakal Rai @ Rameshwar Pandit Vs The State of Bihar and Prabhakar Pradhan

Patna High Court · (2010) 08 PAT CK 0154

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465, 466, 468, 471
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High Courts25 Aug 2010

Rukmini Devi and Others Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 500

Land Acquisition Act, 1894 — Section 11, 11(1), 30, 9
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High Courts25 Aug 2010Allowed

Chairman, Hindustan Lever Ltd. Vs The State of Bihar, S. Kumar and Shri A.K. Singh, Food Inspector

Patna High Court · (2011) 59 BLJR 200 : (2011) 2 PLJR 148

Bihar Prevention of Food Adulteration Rules, 1955 — Rule 32Prevention of Food Adulteration Act, 1954 — Section 16(1)
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High Courts25 Aug 2010Dismissed

Biharsharif Nagarpalika Prathamik Matsyajivi Swablambi Sahkari Samiti Limited and Another Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 517

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High Courts25 Aug 2010Allowed

Nabab Ali, Sudhakar Pandey and Umesh Kumar Modi Vs The State of Bihar and Raj Kishore Singh

Patna High Court · (2010) 08 PAT CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 323, 341, 386
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High Courts25 Aug 2010Allowed

Gopal Sah and Others Vs Chhathu Harijan and Others

Patna High Court · (2011) 2 PLJR 260

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts25 Aug 2010Allowed

Hasan Imam, Akhtar Hasan and Manaur Hasan Vs The State of Bihar and Sidheshwar Prasad

Patna High Court · (2010) 08 PAT CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
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High Courts25 Aug 2010Allowed

Kali Prasad and Birendra Prasad @ Birendra Kumar Vs The State of Bihar and Ram Pravesh Prasad

Patna High Court · (2010) 08 PAT CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164, 482Penal Code, 1860 (IPC) — Section 363, 365
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High Courts25 Aug 2010

Ram Kuber Singh and Another Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 1657 : (2011) 2 PLJR 149

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High Courts24 Aug 2010

Lalita Kumari and Others Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 928

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