High Courts30 Aug 2010Dismissed

Azizur Rahman and Others Vs Ramdeo Ram and Others

Patna High Court · (2010) 08 PAT CK 0099

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 32, 5Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 10, 11, 12, 13, 14Bihar Tenancy Act, 1885 — Section 49C
High Courts27 Aug 2010Allowed

Ganga Gupta Vs The State of Bihar

Patna High Court · (2010) 08 PAT CK 0175

Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379