High Courts03 Sept 2010Allowed
Vinod Kumar Dudani Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 833
Penal Code, 1860 (IPC) — Section 34, 353, 379, 384, 387
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 26 of 81
High Courts01 Sept 2010Dismissed
Lalan Prasad Singh Vs Union of India and others
Patna High Court · (2011) 4 RCR(Criminal) 700
High Courts01 Sept 2010Dismissed
Bijay Kumar Ambastha @ Chunnu Sahay Vs The State of Bihar and Anju Devi
Patna High Court · (2010) 09 PAT CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 384, 452
High Courts01 Sept 2010Dismissed
R.R. Enterprises and Others Vs Smt. Pratibha Lal and Others
Patna High Court · (2010) 09 PAT CK 0116
High Courts01 Sept 2010
Chandan Kumar Vs The State of Bihar The State of Bihar Vs Chandan Kumar
Patna High Court · (2010) 09 PAT CK 0099
High Courts01 Sept 2010Allowed
Sadre Alam Vs The State of Bihar and Janardhan Hembrum
Patna High Court · (2010) 09 PAT CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 341, 504
High Courts01 Sept 2010Allowed
Arun Kumar Singh Vs The State of Bihar, Madan Kumar Singh and Nandan Sah, at present working as Panchayat Sewak
Patna High Court · (2010) 09 PAT CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(2), 197, 203Penal Code, 1860 (IPC) — Section 119, 120B, 466, 467, 468
High Courts01 Sept 2010
Md. Shamshad Khan Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 937
High Courts01 Sept 2010Allowed
Jagdish Ram, Settlement Officer Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1713 : (2011) 2 PLJR 232
Bihar Tenancy Act, 1885 — Section 103, 106, 2
High Courts01 Sept 2010
Pankaj Kumar and Others Vs The Bihar State Electricity Respondents Board and Others
Patna High Court · (2011) 1 PLJR 941
Electricity (Supply) Act, 1948 — Section 79C
High Courts31 Aug 2010Allowed
Pradeep Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 565
Bihar Tenancy Act, 1885 — Section 48C, 48E, 48E(10), 48E(7)
High Courts31 Aug 2010Allowed
B.L. Baishyantri @ Bhagwat Lal Baishyantri Vs The State of Bihar and Shri Ramji Prasad
Patna High Court · (2010) 08 PAT CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161, 162, 163, 164, 165A
High Courts31 Aug 2010
United Brewery Distilleries Ltd. Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0145
High Courts31 Aug 2010Dismissed
Baldev Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0136
High Courts31 Aug 2010
Satya Narain Missir and Binoy Kumar Missir Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0133
High Courts31 Aug 2010Dismissed
Yogendra Pd. Singh, Kalika Prasad Thakur and Samar Mukherjee Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0097
High Courts31 Aug 2010Allowed
Satya Narayan Thakur and Bachchi Devi Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0096
High Courts31 Aug 2010
Ram Rajya Pandey Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1902 : (2011) 2 PLJR 225
Bihar Civil Services (Classification, Control and Appeal) Rules, 1994 — Rule 8Bihar Pension Rules, 1950 — Rule 43
High Courts31 Aug 2010Dismissed
Janki Sao (HUF) Vs Union of India and Others
Patna High Court · (2013) 1 PLJR 735
Income Tax Act, 1961 — Section 119, 119(2)(a), 139, 139(8), 139(8)(a)
High Courts31 Aug 2010
Jyotsna Chatterjee Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0004