High Courts07 Sept 2010
Amrendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 202
Constitution of India, 1950 — Article 311(2)
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 25 of 81
High Courts07 Sept 2010
Nand Kishore Choudhary Vs Joint Director, Consolidation
Patna High Court · (2011) 1 PLJR 147
High Courts07 Sept 2010Dismissed
Shama Alam and Others Vs The State of Bihar and Another
Patna High Court · (2011) 3 PLJR 917
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 482Evidence Act, 1872 — Section 79Penal Code, 1860 (IPC) — Section 147, 148, 323, 34, 379
High Courts07 Sept 2010
Ganpati Jha Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 156
High Courts07 Sept 2010Allowed
Rajesh Kumar Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0048
High Courts06 Sept 2010Allowed
Gama Choudhary and Others Vs The State of Bihar
Patna High Court · (2010) 09 PAT CK 0179
High Courts06 Sept 2010Allowed
Kaushal Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 802
Succession Act, 1925 — Section 211, 213
High Courts06 Sept 2010
Madan Sahni Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 496
Bihar Panchayat Raj Act, 2006 — Section 70, 70(4)
High Courts06 Sept 2010Allowed
Manager Yadav Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0074
High Courts06 Sept 2010Dismissed
Ram Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0071
High Courts06 Sept 2010Allowed
Ajay Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2011) 1 PLJR 811
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Sept 2010Allowed
Prakash Kumar, Abhishek Kumar and Punam Devi Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 47
Bihar and Orissa Excise Act, 1915 — Section 44, 90Bihar and Orissa Excise Rules, 1919 — Rule 100Contract Act, 1872 — Section 56
High Courts06 Sept 2010Dismissed
Sudhir Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 874
High Courts03 Sept 2010Allowed
The State of Bihar and Another Vs Shri Surendra Prasad Varma and Another The Union of India (UOI) Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0169
High Courts03 Sept 2010
Manoj Ambastha Vs Smt. Lakshmy Rani Kapoor Lakshmy Rani Kapoor Vs Manoj Ambastha
Patna High Court · (2010) 09 PAT CK 0140
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 25Penal Code, 1860 (IPC) — Section 494, 498A
High Courts03 Sept 2010Allowed
Syed Askari Hadi Ali Augustine Imam Vs The State of Bihar and Pylon Homes
Patna High Court · (2010) 09 PAT CK 0118
High Courts03 Sept 2010Dismissed
Babu Harendra Prasad Singh Vs Sudhakar Prasad Singh and Others
Patna High Court · (2010) 09 PAT CK 0067
High Courts03 Sept 2010
Ranjit Kumar and Others Vs The Chairman-cum-Managing Director, Bank of India and Others
Patna High Court · (2010) 09 PAT CK 0065
High Courts03 Sept 2010Allowed
Maheshwar Pd. Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 936
High Courts03 Sept 2010Dismissed
Shakuntala Devi @ Kunti Devi Vs State of Bihar and Others
Patna High Court · (2011) 128 FLR 490 : (2011) 3 LLJ 725