High Courts13 Sept 2010
Brijendra Kumar Singh Vs The Bihar College Service Commission and Others
Patna High Court · (2011) 3 PLJR 194
Bihar State Universities Act, 1976 — Section 57A, 59, 9(4)
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 23 of 81
High Courts13 Sept 2010
Rabindra Rai Vs The State of Bihar, Manojeet Kumar Das, Block Development Officer and Laldeo Prasad Sahni
Patna High Court · (2010) 09 PAT CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379, 406, 409, 414
High Courts13 Sept 2010Dismissed
State of Bihar Vs Birendra Prasad
Patna High Court · (2010) 09 PAT CK 0095
High Courts13 Sept 2010Dismissed
Bhante Anand, Member, Bodh-Gaya Temple Management Committee and National General Secretary of All India Bodh-Gaya Temple Liberation Stuggle Committee Vs The State of Bihar and Bhante M. Winalsara Thara, Assistant General Secretary, Mahabodhi Society of India
Patna High Court · (2010) 09 PAT CK 0090
High Courts13 Sept 2010Allowed
Lakshman Singh Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0057
High Courts13 Sept 2010Allowed
Sachidanand Singh and Others Vs The State of Bihar and Shanti Devi
Patna High Court · (2010) 1 PLJR 89
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 125, 147, 148, 307, 323
High Courts13 Sept 2010Allowed
Balindra Sahani Vs State of Bihar
Patna High Court · (2011) 2 PLJR 1139
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts13 Sept 2010
Ramjee Singh and Others Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 74
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B, 5
High Courts09 Sept 2010Allowed
Binay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 717
High Courts09 Sept 2010Dismissed
Lakshmi Narayan Singh Vs State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0177
High Courts09 Sept 2010
Patliputra Central Cooperative Bank Ltd. Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 142
Banking Regulation Act, 1949 — Section 2CCV, 35
High Courts09 Sept 2010
Ashok Jha Vs The State of Bihar and Union of India (UOI)
Patna High Court · (2010) 09 PAT CK 0146
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts09 Sept 2010Dismissed
Smt. Bachchi Devi Vs State of Bihar and Others
Patna High Court · (2012) 2 PLJR 170
High Courts09 Sept 2010Allowed
Ashok Kumar Vs Kali Prasad (deceased), Uma Kant Varma and Others
Patna High Court · (2010) 09 PAT CK 0131
High Courts09 Sept 2010Dismissed
Kanti Devi Vs The State of Bihar and Another
Patna High Court · (2010) 09 PAT CK 0109
High Courts09 Sept 2010Allowed
Swaminath Tiwary, Chandrama Pandey, Punam Pandey and Birendra Tiwary @ Garna Tiwary Vs The State of Bihar and Sri Ram Chaubey
Patna High Court · (2010) 09 PAT CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379
High Courts09 Sept 2010Allowed
Sadanand Prasad @ Biresh Vs Rukmini Devi
Patna High Court · (2010) 09 PAT CK 0097
High Courts09 Sept 2010
Ram Swaroop Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 143
Constitution of India, 1950 — Article 14, 16
High Courts09 Sept 2010Dismissed
Rajeshwar Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 514
High Courts09 Sept 2010Allowed
Vinod Singh, Rambahadur Singh and Jawahar Singh @ Jawahir Singh Vs The State of Bihar
Patna High Court · (2011) 1 PLJR 575
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34