High Courts17 Sept 2010Allowed
Sriram Das Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 60
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 21 of 81
High Courts17 Sept 2010
Alok Mishra and Others Vs The State of Bihar and Another
Patna High Court · (2011) 59 BLJR 1262 : (2011) 1 PLJR 965
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 342, 384, 420, 504
High Courts16 Sept 2010Allowed
Dr. Rakesh Kumar @ Rakesh Kumar Vs State of Bihar and Others
Patna High Court · (2011) 128 FLR 1098
Civil Services (Classification, Control and Appeal) Rules — Rule 55, 97
High Courts16 Sept 2010
Akhileshwar Kumar Pandey and Another Vs The Union of India (UOI) and Others Suresh Prasad Vs The Union of India (UOI) and Others
Patna High Court · (2011) 1 PLJR 535
High Courts16 Sept 2010
Gyan Shanker Das Vs The State of Bihar and Another
Patna High Court · (2010) 09 PAT CK 0162
High Courts16 Sept 2010
Ravindra Kumar Vs The State of Bihar and Major Y.N. Chaudhary
Patna High Court · (2010) 09 PAT CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 482Penal Code, 1860 (IPC) — Section 323, 341, 379
High Courts16 Sept 2010
Bhup Narayan Jha Vs The State of Bihar and Chitranjan Prasad
Patna High Court · (2011) 2 PLJR 563
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 144, 182, 379, 411
High Courts16 Sept 2010Allowed
Deo Shankar Jha Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0123
High Courts16 Sept 2010Allowed
Dr. Md. Yahiya and Others Vs The State of Bihar and Abdul Wahid
Patna High Court · (2010) 09 PAT CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 182, 211, 386, 406
High Courts16 Sept 2010Dismissed
Satya Narayan Ram Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 77
High Courts16 Sept 2010Dismissed
Har Govind Pandey Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 987
High Courts16 Sept 2010
Dr. Maya Shankar Thakur Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0041
High Courts16 Sept 2010Allowed
Mohammad Idris Ansari and Others Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 9
Bihar Land Reforms Act, 1950 — Section 4
High Courts16 Sept 2010Allowed
Satyendra Kumar @ and Satyendra Kumar Pandit Vs State of Bihar
Patna High Court · (2011) 4 PLJR 85
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 55
High Courts16 Sept 2010Allowed
Dharm Godha, Chairman, Ashok Paper Mills Limited and Bhogendra Lal, Factory Manager, Ashok Paper Mills Ltd. Vs The State of Bihar and Nripendra Narayan Thakur, Sr. Manager, Engineering Services, Ashok Paper Mills Limited
Patna High Court · (2010) 09 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 452
High Courts15 Sept 2010
Devi Mahto and Ram Dhani Mahto Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 534
Bihar Land Reforms Act, 1950 — Section 4ABihar Tenancy Act, 1885 — Section 106
High Courts15 Sept 2010
Sone Command Area Development Agency Vs The Union of India (UOI)
Patna High Court · (2010) 09 PAT CK 0155
High Courts15 Sept 2010Allowed
Sri Bhagwan Singh Vs The State of Bihar, Secretary, Department of Science and Technology and B Gates Infotech System Integrators Private Limited
Patna High Court · (2011) 1 PLJR 137
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 417, 418, 420
High Courts15 Sept 2010Dismissed
Kush Kumar Vs The State of Bihar and Maruti Pharma
Patna High Court · (2010) 09 PAT CK 0134
Penal Code, 1860 (IPC) — Section 120B, 420, 465
High Courts15 Sept 2010Allowed
Dinesh Kumar and Satya Narayan Rai Vs The State of Bihar and Jai Prakash Prasad
Patna High Court · (2010) 09 PAT CK 0129