High Courts23 Sept 2010
Asha Devi Vs The State of Bihar and Another
Patna High Court · (2011) 3 PLJR 76
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 19 of 81
High Courts23 Sept 2010
Kapil Muni Rai Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0143
High Courts23 Sept 2010Dismissed
Ram Badan Rai Vs Rajiv Ranjan Singh
Patna High Court · (2010) 09 PAT CK 0127
High Courts23 Sept 2010Allowed
Shiva Nandan Mahto Vs The State of Bihar, The Director, Secondary Education and The District Education Officer
Patna High Court · (2010) 09 PAT CK 0094
High Courts23 Sept 2010
Sandeep Devgun Vs The State of Bihar and Mr. Abhay Kumar Singh
Patna High Court · (2010) 09 PAT CK 0093
High Courts23 Sept 2010Allowed
The Oriental Insurance Company and Another Vs Purnima Enterprises
Patna High Court · (2010) 09 PAT CK 0083
High Courts23 Sept 2010Allowed
Chandra Kant and Others Vs The State of Bihar and Others etc. etc.
Patna High Court · (2010) 09 PAT CK 0077
High Courts23 Sept 2010Allowed
Ramesh Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1813 : (2011) 2 PLJR 291
High Courts23 Sept 2010Allowed
Chandradeo Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 585
Bihar Panchayat Raj Act, 2006 — Section 161, 164, 81, 87Constitution of India, 1950 — Article 14
High Courts23 Sept 2010
Sunil Kumar Rai and Others Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0006
High Courts22 Sept 2010Dismissed
Archana Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 352
High Courts22 Sept 2010Dismissed
Jugeshwar Singh alias and Jageshwar Sinha Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0147
High Courts22 Sept 2010Allowed
Ranjeet Datta and Alok Shekhar Gaur Vs The State of Bihar and Kritendra Pratap Singh
Patna High Court · (2011) CriLJ 424
Criminal Procedure Code, 1973 (CrPC) — Section 468(1), 482Penal Code, 1860 (IPC) — Section 120B, 342, 427, 499, 500
High Courts21 Sept 2010
Vikash S. Kasliwal and Sujit Barman Vs The State of Bihar and Amit Vikram
Patna High Court · (2010) 09 PAT CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts21 Sept 2010Dismissed
Smt. Dharamsheela Kumari Vs The Union of India and Others
Patna High Court · (2011) 1 PLJR 600
High Courts21 Sept 2010
Rajendra Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 95
High Courts21 Sept 2010
Saran Homeopathy Medical College and Hospital (in 12516) and Mirganj Homeopathic Medical College and Hospital Vs The Union of India (UOI) and Another
Patna High Court · (2011) 1 PLJR 524
Homoeopathy Central Council (Amendment) Act, 2002 — Section 12A
High Courts21 Sept 2010Dismissed
Union of India (UOI) Vs Bidya Nand Choudhary
Patna High Court · (2010) 09 PAT CK 0059
High Courts21 Sept 2010
Most. Anuragia Devi and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 582
Consolidation Act, 1948 — Section 10(3), 10(4), 35
High Courts21 Sept 2010Allowed
Md. Ishaque Ansari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1808 : (2011) 2 PLJR 283
Consolidation Act, 1948 — Section 35