High Courts01 Oct 2010Dismissed
Rajendra Prasad and Others Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0040
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 17 of 81
High Courts01 Oct 2010
Bal Krishna Das, Jibachh Das and Muneswar Sah Vs The State of Bihar and Subhadra Dev
Patna High Court · (2010) 10 PAT CK 0025
Penal Code, 1860 (IPC) — Section 323, 34, 376, 511
High Courts01 Oct 2010
Amresh Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 244
Penal Code, 1860 (IPC) — Section 34, 341, 365, 367, 377
High Courts01 Oct 2010
Sanjay Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 200
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Police Act, 1861 — Section 12
High Courts01 Oct 2010
Umesh Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 137
High Courts01 Oct 2010Allowed
Renu Verma and Others Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0003
High Courts30 Sept 2010Allowed
New Swadeshi Distillery Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1306 : (2013) 22 GSTR 270 : (2010) 1 PLJR 1039
Bihar and Orissa Excise Act, 1915 — Section 2, 90Stamp Act, 1899 — Article 15
High Courts30 Sept 2010Dismissed
Smt. Lalita Kumari Vs The State of Bihar, The Secretary (Primary, Secondary and Mass Education) Human Resources Development Department, The Director (Secondary Education), Government of Bihar and The District Education Officer
Patna High Court · (2010) 09 PAT CK 0144
High Courts30 Sept 2010Allowed
Anjani Kumar Sinha Vs Mr. Udai Narain Sinha, Proprietor of Kumar Building Construction and The State of Bihar
Patna High Court · (2010) 09 PAT CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 144, 192(1), 311, 482Penal Code, 1860 (IPC) — Section 420
High Courts30 Sept 2010
Jai Nandan Prasad Verma Vs The State of Bihar and Others
Patna High Court · (2011) 129 FLR 499 : (2011) 1 PLJR 98
Bihar Service Code, 1952 — Rule 103
High Courts30 Sept 2010Allowed
Jai Prakash and Others Vs Raj Kumar Prasad and Others
Patna High Court · (2010) 09 PAT CK 0103
High Courts30 Sept 2010Allowed
Basanti Devi Vs The State of Bihar and Kedar Sao
Patna High Court · (2010) 09 PAT CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 144, 145, 34, 467, 468
High Courts30 Sept 2010Allowed
Bishwanath Pal, Chandrika Pal and Subhas Prasad Vs The State of Bihar and Om Prakash Tiwary
Patna High Court · (2010) 09 PAT CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 482Penal Code, 1860 (IPC) — Section 366A, 368
High Courts30 Sept 2010
Dr Ram Sevak Singh and Moulik Sidhant Vs The State of Bihar
Patna High Court · (2010) 09 PAT CK 0089
High Courts30 Sept 2010
Sanjay Kumar Vs Bihar School Examination Board and Others
Patna High Court · (2011) 1 PLJR 125
Constitution of India, 1950 — Article 226
High Courts30 Sept 2010
Kameshwar Chaupal Vs State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0066
High Courts30 Sept 2010Dismissed
Janardan Singh Vs The State of Bihar
Patna High Court · (2010) 09 PAT CK 0060
High Courts29 Sept 2010Dismissed
Smt. Shyamphul Devi Vs Ram Bhajan Mahto and Another
Patna High Court · (2010) 58 BLJR 1411
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts29 Sept 2010
Shree Baidyanath Ayurved Bhawan Pvt. Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2010) 09 PAT CK 0135
High Courts29 Sept 2010
Sunita Singh Vs The State of Bihar, Bibhisan Singh and Shambhu Nath Singh
Patna High Court · (2010) 09 PAT CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 134, 144, 144(4), 144(5), 144(6)