High Courts29 Sept 2010
Ram Chandra Prasad Singh Vs L.N. Mithila University and Others
Patna High Court · (2011) 1 PLJR 169
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 18 of 81
High Courts29 Sept 2010Dismissed
Sheo Kumar Ram and Others Vs State of Bihar
Patna High Court · (2010) 09 PAT CK 0036
High Courts29 Sept 2010Dismissed
Ripunjay Kumar Vs Punjab National Bank and Others
Patna High Court · (2011) 128 FLR 692
High Courts28 Sept 2010Dismissed
Raghunandan Prasad Vs State of Bihar, The Director General of Police, The Superintendent of Police and The Officer-in-Charge
Patna High Court · (2010) 09 PAT CK 0150
High Courts28 Sept 2010
Dr. Dineshwar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 115
Bihar Pension Rules, 1950 — Rule 139, 43Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts28 Sept 2010
Shyam Cold Storage Vs The Bihar State Financial Corporation and Others
Patna High Court · (2010) 09 PAT CK 0124
High Courts28 Sept 2010Dismissed
Pranay Raj Sharan Sinha Vs The State of Bihar, Bihar Public Service Commission and The Secretary, Health Medical Education, Government of Bihar
Patna High Court · (2010) 09 PAT CK 0078
High Courts28 Sept 2010Allowed
Dr. Bindeshwar Pathak Vs Commissioner of Income Tax and Others
Patna High Court · (2011) 242 CTR 63 : (2011) 339 ITR 272 : (2011) 2 PLJR 969 : (2012) 20 TAXMAN 845
Income Tax Act, 1961 — Section 11, 12, 12A, 13, 13(1)(c)
High Courts27 Sept 2010
Tribhuwan Kumar Vs The Union of India (UOI) and Others
Patna High Court · (2010) 09 PAT CK 0170
High Courts27 Sept 2010Dismissed
Abdul Ghafoor and Sakeena Khatoon Vs The State of Bihar
Patna High Court · (2010) 09 PAT CK 0165
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 323, 379, 447, 452
High Courts24 Sept 2010Dismissed
Roshan Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 515
High Courts24 Sept 2010
Most. Bibi Saukan and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 369
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1), 398
High Courts24 Sept 2010
Kamla Devi Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 744
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts24 Sept 2010Dismissed
Hakim Mian Vs Union of India (UOI)
Patna High Court · (2010) 58 BLJR 1303
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(C), 67
High Courts24 Sept 2010
Dr. Jagdish Rai and Others Vs The State of Bihar and Rajendra Pratap Singh
Patna High Court · (2010) 09 PAT CK 0149
High Courts24 Sept 2010Dismissed
Rana Sujit Kumar Tuntun Vs Smt. Jyoti Kumari
Patna High Court · (2010) 09 PAT CK 0139
High Courts24 Sept 2010Allowed
Syed Md. Wajahul Islam and Naseem Akhtari Vs The State of Bihar and Smt. Firoza
Patna High Court · (2010) 09 PAT CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts24 Sept 2010Allowed
Arun Charan Vs The State of Bihar
Patna High Court · (2010) 09 PAT CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts24 Sept 2010Allowed
Ram Narayan Goswami Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 280
High Courts23 Sept 2010
Kanchan Kapoor Vs The State of Bihar and Another
Patna High Court · (2010) 09 PAT CK 0173