High Courts07 Oct 2010Dismissed
Dhananjay Singh Vs The State of Bihar and Another
Patna High Court · (2011) 2 PLJR 274
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 16 of 81
High Courts07 Oct 2010Allowed
Braj Kishore Tiwary Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0002
High Courts07 Oct 2010
Ravindra Pandey Vs The State of Bihar, Secretary-cum-commissioner, Department of Education, Director, Secondary Education, Government of Bihar and District Education Officer
Patna High Court · (2010) 10 PAT CK 0001
High Courts06 Oct 2010
Vijay Krishna Prasad Nishad Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 773
Bihar Co-operative Societies Rules, 1959 — Rule 48(vi)
High Courts06 Oct 2010
Jyotirmay Roy Vs The State of Bihar, Labour Enforcement Officer and Sri Shyam Kishore Pandey
Patna High Court · (2010) 10 PAT CK 0060
High Courts06 Oct 2010Allowed
Rameshwar Rai and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 493
High Courts05 Oct 2010Dismissed
Sushil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 186
High Courts05 Oct 2010Allowed
Md. Zaimuddin @ Md. Azim and Others Vs Sk. Mangal and Others
Patna High Court · (2011) 59 BLJR 1827 : (2011) 2 PLJR 336
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 26Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts05 Oct 2010Allowed
Devendra Kumar and Others Vs The State of Bihar and Another
Patna High Court · (2010) 10 PAT CK 0012
High Courts04 Oct 2010Allowed
Demoy Kishku and Others Vs Basant Mahto and Others
Patna High Court · (2010) 10 PAT CK 0085
Motor Vehicles Act, 1988 — Section 149(2)(b)(ii), 163(A)(iii), 163A, 2(21), 3
High Courts04 Oct 2010
Harendra Sah @ Harendra Pd. Sah Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 246
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 420
High Courts04 Oct 2010
Raj Kumar Sah Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 854
High Courts01 Oct 2010
Mritunjay Prasad Vs Union of India (UOI)
Patna High Court · (2010) 10 PAT CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277
High Courts01 Oct 2010
Sudhir Kumar Thakur, Sunil Kumar Singh and Kishorilal Jalan Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0092
High Courts01 Oct 2010
Bhonu Idrishi Vs Anina Khatoon and Another
Patna High Court · (2010) 10 PAT CK 0091
High Courts01 Oct 2010
Seikh Ibrahim @ Md. Ibrahim Vs The State of Bihar and Md. Taiyab Ali
Patna High Court · (2010) 10 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts01 Oct 2010
Sidheshwar Sharma Vs The State of Bihar, The Secretary-cum-Commissioner, Water Resources Department, Government of Bihar and The Director General, Provident Fund
Patna High Court · (2010) 10 PAT CK 0070
High Courts01 Oct 2010Dismissed
Amarjit Singh @ Awadhesh Singh and Chhotu @ Pritam Singh @ Chhotu Singh Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0055
High Courts01 Oct 2010Allowed
Ram Singh and Ashwani Kumar Gupta Vs The State of Bihar
Patna High Court · (2011) 1 PLJR 195
Evidence Act, 1872 — Section 63(5)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52A, 52A(2), 55
High Courts01 Oct 2010
Dr. Lakhi Chand Prasad Vs The State of Bihar and Awadhesh Kumar, Sub-Divisional Officer, at present Deputy Secretary, Water Resources Department and Energy Department
Patna High Court · (2010) 10 PAT CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 500, 504