High Courts25 Oct 2010Dismissed
Ranjan Mishra Vs The State of Bihar and Another
Patna High Court · (2012) 1 DMC 135 : (2011) 3 PLJR 82
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 15 of 81
High Courts25 Oct 2010
Ram Nath Pandey and Others Vs State of Bihar and Surendra Pandey
Patna High Court · (2010) 10 PAT CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 379
High Courts12 Oct 2010
State Bank of India Vs The Union of India (UOI), Ministry of Labour and Others
Patna High Court · (2010) 10 PAT CK 0095
High Courts12 Oct 2010
Abhay Kumar Jha Vs Union of India (UOI) and Others
Patna High Court · (2010) 10 PAT CK 0094
High Courts12 Oct 2010Allowed
Anand Kumar Jha and Others Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0077
High Courts12 Oct 2010
Anita Devi Sharma Vs State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0024
High Courts12 Oct 2010Allowed
Smt. Shushma Devi Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1621 : (2011) 129 FLR 987 : (2011) 2 PLJR 69
High Courts11 Oct 2010Allowed
Shambbu Sharan Singh Vs The Chairman and Managing Director UCO Bank and Others
Patna High Court · (2010) 10 PAT CK 0089
High Courts11 Oct 2010Dismissed
Ram Harsh Chaturvedi Vs Amzad Ali @ Hussain
Patna High Court · (2010) 10 PAT CK 0078
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, 47
High Courts11 Oct 2010
Narendra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 812
High Courts11 Oct 2010
Rajmuni Devi and Others Vs Ram Naresh Singh @ Butan Singh and Others
Patna High Court · (2010) 10 PAT CK 0069
High Courts11 Oct 2010
State of Bihar Vs Chintoo Singh @ Vijay Chintu Singh @ Vijay Singh Vs State of Bihar
Patna High Court · (2010) 10 PAT CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 106, 114, 25, 26, 27Penal Code, 1860 (IPC) — Section 109, 120B, 201, 302, 34
High Courts11 Oct 2010
Raja Ram Singh and Others Vs The State of Bihar and Anil Kumar Singh
Patna High Court · (2010) 10 PAT CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 245, 482
High Courts11 Oct 2010
Shambhu Prasad Vs The State of Bihar and Sheorati Devi
Patna High Court · (2010) 10 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 494, 498A
High Courts08 Oct 2010Dismissed
Sahamat Hussain @ Sohamat Mian and Akbar Hussain Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0097
High Courts08 Oct 2010
Rajendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 3 JCR 411 : (2011) 1 PLJR 789
High Courts08 Oct 2010Dismissed
Krishna Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0056
High Courts08 Oct 2010Allowed
Kanti Devi and Others Vs The State of Bihar and Sheela Devi
Patna High Court · (2010) 10 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 341, 379, 498A, 504
High Courts07 Oct 2010Dismissed
Kedar Halwai Vs Sachitanand Halwai and Others
Patna High Court · (2010) 10 PAT CK 0050
High Courts07 Oct 2010Dismissed
Urmila Devi Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0046