High Courts21 Sept 2010Allowed
Thengu Singh and Others Vs State of Bihar and Another
Patna High Court · (2011) CriLJ 1582
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 341, 379, 427
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 20 of 81
High Courts21 Sept 2010Dismissed
Tarique Ahmad Vs State of Bihar
Patna High Court · (2011) 8 RCR(Criminal) 269
High Courts21 Sept 2010
Smt. Chinta Devi Vs Pramod Pandey, Chand Chaura and Others
Patna High Court · (2011) 59 BLJR 1615 : (2011) 2 PLJR 61
High Courts21 Sept 2010Allowed
Laliteshwar Mishra "Lalitesh" Vs The State of Bihar and Others Sudhir Kumar Jha and Others Vs The State of Bihar and Others Dr. Ram Binod Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 933
Bihar State Universities Act, 1976 — Section 2(v)
High Courts21 Sept 2010Allowed
Narain Tankoria @ Narain Pd. Tankoria and Others Vs The State of Bihar and Another
Patna High Court · (2011) 59 BLJR 1792 : (2011) 2 PLJR 56
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Penal Code, 1860 (IPC) — Section 147, 323, 406, 420
High Courts21 Sept 2010Dismissed
Smt. Munmun Mishra Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0005
High Courts20 Sept 2010Allowed
Ajay Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 572
High Courts20 Sept 2010
Gauri Shankar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 799
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 16(3), 2
High Courts20 Sept 2010Allowed
Praveen Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 62
Constitution of India, 1950 — Article 311(2)
High Courts20 Sept 2010Allowed
The Bihar State Financial Corporation and Another Vs Baid Nath Prasad Gupta and Others
Patna High Court · (2012) 1 PLJR 457
State Financial Corporations Act, 1951 — Section 29(1), 29(4), 29(5)
High Courts20 Sept 2010Dismissed
Wasi Akhtar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 952
High Courts20 Sept 2010Allowed
Mahesh Prasad Singh Vs State of Bihar
Patna High Court · (2010) 09 PAT CK 0001
High Courts17 Sept 2010Allowed
Nutan Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 929
High Courts17 Sept 2010
Javed Alam Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 797
Bihar Education Project Service Rules — Rule 52, 54Constitution of India, 1950 — Article 14, 16
High Courts17 Sept 2010
Jagdish Purbey and Others Vs The State of Bihar and Basarat Karim
Patna High Court · (2010) 09 PAT CK 0112
High Courts17 Sept 2010Allowed
Vinay Kumar Singh Vs The State of Bihar and Yogendra Singh
Patna High Court · (2010) 09 PAT CK 0064
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 66, 9Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 331, 343, 379, 420
High Courts17 Sept 2010
Nabin Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 635
High Courts17 Sept 2010
Krishna Behari Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 59
Bihar Pension Rules, 1950 — Rule 43
High Courts17 Sept 2010
Shankar Rai and Others Vs The State of Bihar and Rani Devi
Patna High Court · (2010) 09 PAT CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 380, 498A
High Courts17 Sept 2010Allowed
Radha Devi @ Indu Devi and Another Vs The State of Bihar
Patna High Court · (2011) 1 PLJR 1054
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 23, 50, 50(4)