High Courts09 Sept 2010Dismissed
Sri. Ram Shankar Choudhary Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0050
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 24 of 81
High Courts09 Sept 2010
The Divisional Manager, New India assurance Company Ltd. Vs Ranjana Prakash and Others
Patna High Court · (2010) 09 PAT CK 0024
High Courts09 Sept 2010Dismissed
Jaideo Mahto Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1617 : (2011) 2 PLJR 66
Right to Information Act, 2005 — Section 20, 20(2), 9
High Courts09 Sept 2010Allowed
Sudarshan Jha Vs The State of Bihar and Ramprit Yadav
Patna High Court · (2010) 09 PAT CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 409
High Courts09 Sept 2010Dismissed
Sri Kapildeo Narayan Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 300
High Courts09 Sept 2010Allowed
Satya Narain Rai Vs Yogendra Rai and Others
Patna High Court · (2010) 09 PAT CK 0002
High Courts08 Sept 2010Allowed
Nagendra Sharma Vs The Vice-Chairman, P.R.D.A. and Others
Patna High Court · (2011) 1 PLJR 659
Bihar Regional Development Authorities Act, 1981 — Section 35, 36, 37, 38, 54Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7Succession Act, 1925 — Section 286, 295
High Courts08 Sept 2010Allowed
Sheo Parsan Dubey Vs State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 150
High Courts08 Sept 2010
Jamal Sidiquee and Others Vs State of Bihar and Reeta Devi
Patna High Court · (2010) 09 PAT CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 210, 482Penal Code, 1860 (IPC) — Section 34, 436
High Courts08 Sept 2010Dismissed
Kedar Singh and Others Vs State of Bihar and Smt. Laxminia Devi
Patna High Court · (2010) 09 PAT CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 164, 364, 482
High Courts08 Sept 2010
Sunil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 104
High Courts08 Sept 2010Dismissed
Parasnath Singh and Others Vs Fateh Bahadur Singh and Others
Patna High Court · (2011) 1 PLJR 559
High Courts08 Sept 2010Dismissed
Aarti Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 674
High Courts08 Sept 2010Allowed
Binda Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 1076
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 379, 436
High Courts08 Sept 2010Allowed
I.T.C. Ltd. Vs State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1301 : (2011) 1 PLJR 978
Bihar Sales Tax Act, 1959 — Section 10, 3(8), 31, 5, 7(2)Bihar Sales Tax Rules, 1959 — Rule 8
High Courts08 Sept 2010Dismissed
Bhagwan Prasad, Umesh Prasad @ Dr. Umesh Prasad, Suresh Prasad and Binod Prasad Sons of Bhagwan Prasad Vs Ram Avtar Prasad and The State of Bihar
Patna High Court · (2010) 09 PAT CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts08 Sept 2010Dismissed
Sk. Manjar Husain, Sk. Anwar Sons of Sk. Nathuni, Raghunath Kushwaha and Bigu Sah Vs The State of Bihar and Khairoon Nisa
Patna High Court · (2010) 09 PAT CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 365
High Courts08 Sept 2010Allowed
Meena Devi Vs The State of Bihar
Patna High Court · (2011) 1 PLJR 146
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 482Penal Code, 1860 (IPC) — Section 147, 323, 341, 447
High Courts07 Sept 2010Allowed
Kishori Singh Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 293
High Courts07 Sept 2010Dismissed
Ashok Kumar Mandal Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 712