COURT ARCHIVE

Patna High Court judgments, 2010

1,612 judgments · page 34 of 81

High Courts11 Aug 2010

Kaushal Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 205

Bihar State Universities (Amendment) Act, 2007 — Section 57BBihar State Universities (Amendment) Act, 2008 — Section 26(3), 26(6)Constitution of India, 1950 — Article 226, 32

High Courts11 Aug 2010Dismissed

Bennet Coleman and Co. Ltd and Others Vs State of Bihar Times Publishing House Ltd. thru. D.K. Jain and Others, Excel Publishing House Ltd. thru. Anand Vardhan Singh and Pearl Printwell Ltd. Laxmi Apartment Vs State of Bihar and Another

Patna High Court · (2010) 08 PAT CK 0026

Criminal Procedure Code, 1973 (CrPC) — Section 482Industrial Disputes Act, 1947 — Section 18, 18(3), 2, 25(U), 25FWorking Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17, 3

High Courts11 Aug 2010

Ramdeo Verma and Others Vs The State of Bihar and Smt. Janki Devi

Patna High Court · (2010) 08 PAT CK 0018

High Courts11 Aug 2010

Sikandar Prasad and Ramadhin Prasad Vs The State of Bihar

Patna High Court · (2010) 08 PAT CK 0017

Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 379, 414

High Courts10 Aug 2010Allowed

Doma Singh Vs State of Bihar and Others

Patna High Court · (2011) 128 FLR 872

High Courts10 Aug 2010Allowed

Asha Devi and Another Vs The State of Bihar and Another

Patna High Court · (2011) 2 PLJR 714

Penal Code, 1860 (IPC) — Section 323, 34, 341, 406, 420

High Courts10 Aug 2010Allowed

Mantu Rajak and Others Vs Md. Sikandar Miyan

Patna High Court · (2011) 4 PLJR 202

High Courts10 Aug 2010

The State of Bihar and Others Vs Shri Shivendu Pathak

Patna High Court · (2011) 1 PLJR 99

High Courts10 Aug 2010

Mahendra Pd. Singh Vs The State of Bihar

Patna High Court · (2010) 08 PAT CK 0056

High Courts10 Aug 2010Allowed

Haribansh Rai Vs State of Bihar, Surendra Rai and Sundari Devi

Patna High Court · (2010) 08 PAT CK 0035

High Courts10 Aug 2010

Hari Lal Hazara @ Hira Lal Hazara Vs The State of Bihar and Anwat Patel

Patna High Court · (2010) 08 PAT CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 468

High Courts09 Aug 2010Allowed

Arun Kumar Sharma @ Arun Sharma And Ors Vs State Of Bihar And Ors

Patna High Court · (2010) 4 PLJR 1096 : (2010) 4 BLJ 260 (PHC)

Indian Penal Code, 1860 — Section 405, 406Code Of Criminal Procedure, 1973 — Section 482

High Courts09 Aug 2010Allowed

Essar Bihar Finance and Savings Private Ltd. Vs The State of Bihar and Registrar of Companies

Patna High Court · (2011) 59 BLJR 101

Companies Act, 1956 — Section 5Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83

High Courts09 Aug 2010Dismissed

Prabhat Kumar Sharma Vs The State of Bihar and Marketing Officer

Patna High Court · (2010) 08 PAT CK 0110

Colliery Control Order, 1945 — Order 12(B)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 34, 420

High Courts09 Aug 2010Dismissed

Radha Shankar Sharma, Proprietor Assam Timber Vs State of Bihar and Bihar State Khadi and Village, Industries Board

Patna High Court · (2010) 08 PAT CK 0109

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420

High Courts09 Aug 2010

Raj Mangal Ram Vs The State of Bihar and Others

Patna High Court · (2010) 08 PAT CK 0090

High Courts09 Aug 2010Allowed

Raj Nandan Singh Vs The State of Bihar and Kameshwar Prasad Singh

Patna High Court · (2010) 08 PAT CK 0009

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482

High Courts06 Aug 2010Allowed

Mohan Sharma Vs State of Bihar and Others

Patna High Court · (2010) 08 PAT CK 0199

High Courts06 Aug 2010Allowed

Arbind Choudhary Vs State of Bihar and Others

Patna High Court · (2011) 7 RCR(Criminal) 1667

High Courts06 Aug 2010

Rajendra Prasad Kesary Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 526