High Courts28 Jul 2010
Bihar State Electricity Board Vs Ravi Kumar Verma
Patna High Court · (2011) 59 BLJR 97 : (2011) 128 FLR 874
Bihar Pension Rules, 1950 — Rule 27
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 38 of 81
High Courts28 Jul 2010Allowed
Jitendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 128 FLR 488
High Courts28 Jul 2010Allowed
Ashok Kumar Dhar Vs State of Bihar and Jyotish Kumar
Patna High Court · (2011) 59 BLJR 96
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406 , 420
High Courts28 Jul 2010
Babban Das @ Baban Das and Others, Mahangu Mansuri, Dharam Deo Rai and Sirajuddin Ansari @ Sarajuddin Ansari Vs The State of Bihar Munilal Mochi Vs The State of Bihar and The Additional Director General of Police cum Additional Secretary, vigilance Department
Patna High Court · (2011) 59 BLJR 82
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 389(1), 394Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts28 Jul 2010
Usha Devi, Devta Devi and Annapurna Devi Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0034
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 337
High Courts28 Jul 2010
Nityanand Sah, Narayan Sah, Ram Sewak Yadav and Madan Mohan Prasad Vs The State of Bihar and Daya Shankar Pd. Yadav
Patna High Court · (2010) 07 PAT CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 227, 482Penal Code, 1860 (IPC) — Section 201, 302, 34, 436
High Courts28 Jul 2010Allowed
Joint Registrar (Judicial)-cum-Public Information Officer Vs State Information Commission and Others
Patna High Court · (2010) 07 PAT CK 0004
High Courts27 Jul 2010
Pramod Kumar Srivasava and Others Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0177
High Courts27 Jul 2010Allowed
Narendra Kumar Sinha @ Naku Sinha Vs State of Bihar and Another
Patna High Court · (2010) 07 PAT CK 0160
High Courts27 Jul 2010
Chameli Devi and Others Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0078
Civil Procedure Code, 1908 (CPC) — Section 4H, 80
High Courts27 Jul 2010Allowed
Smt. Sukhda Devi, Yogendra Jaishwal and Others and Smt. Nirmala Devi Vs The State of Bihar, The Circle Officer, The Deputy Collector Land Reforms and Prabhash Jha and Others
Patna High Court · (2010) 07 PAT CK 0056
High Courts26 Jul 2010Allowed
Lakshmi Narayan Sahu Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 765
High Courts26 Jul 2010Dismissed
The State of Bihar Vs Md. Abdul Qaiyum and The Accountant General
Patna High Court · (2011) 59 BLJR 173 : (2011) 1 PLJR 683
High Courts26 Jul 2010
Parikshan Rai Vs State of Bihar
Patna High Court · (2010) 07 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts26 Jul 2010
Golden Chemicals Industries Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 247
Essential Commodities Act, 1955 — Section 3, 6A, 6C, 6E, 7Penal Code, 1860 (IPC) — Section 414, 418
High Courts26 Jul 2010Dismissed
Divisional Manager, United India Insurance Co. Ltd. Vs Most. Pratibha Verma and Others
Patna High Court · (2010) 07 PAT CK 0026
High Courts26 Jul 2010Allowed
Amar Kumar Birley Vs State of Bihar and Others
Patna High Court · (2012) 48 VST 151
Constitution of India, 1950 — Article 366(29A)(b)
High Courts23 Jul 2010Dismissed
Moti Lal Mochi Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0163
High Courts23 Jul 2010Allowed
Chandra Kishore Singh, Sukhi Lal Singh and Jitan Lal Singh @ Jatan Lal Singh, All Sons of Manik Prasad singh @ Manik Prasad Das Vs The State of Bihar and Nayansheela Kumari
Patna High Court · (2010) 07 PAT CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 323, 376, 399, 399(2), 401Penal Code, 1860 (IPC) — Section 307, 323, 354, 376, 386
High Courts22 Jul 2010Allowed
Shri Krishna Mishra and Others Vs The State of Bihar and Ors
Patna High Court · (2010) 07 PAT CK 0191