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Patna High Court judgments, 2010

1,612 judgments · page 46 of 81

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High Courts01 Jul 2010Dismissed

Sudhanshu Shekhar Tripathi Vs Bihar Public Service Commission and Others

Patna High Court · (2010) 07 PAT CK 0085

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High Courts01 Jul 2010Allowed

Ramjee Prasad Vs The State of Bihar

Patna High Court · (2010) 07 PAT CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420
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High Courts01 Jul 2010

Shashi Kant Choudhary Vs State of Bihar and Others

Patna High Court · (2010) 07 PAT CK 0037

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High Courts30 Jun 2010

Raman Kumar Mishra Vs The Union of India (UOI) and Others

Patna High Court · (2010) 06 PAT CK 0051

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High Courts30 Jun 2010Allowed

Pradeep Kumar Singh and Others Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 529

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High Courts30 Jun 2010Dismissed

Dr. Sidhnath Dubey @ Sidhnath for Dubey and Others Vs The State of Bihar and Another

Patna High Court · (2010) 06 PAT CK 0044

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High Courts30 Jun 2010

Bipin Kumar Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 344

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High Courts30 Jun 2010Dismissed

Sitaram Singh and Mitaram Singh Vs The State of Bihar

Patna High Court · (2010) 06 PAT CK 0025

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High Courts30 Jun 2010Dismissed

Md. Abu Nasar Alam @ Md. Abu Nasar Vs The State of Bihar and Others

Patna High Court · (2010) 06 PAT CK 0016

Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 — Rule 6, 8
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High Courts30 Jun 2010

Kapildeo Yadav, Peyare Yadav, Ranjeit Yadav @ Ranjeet Kumar and Arvind Yadav Vs State of Bihar

Patna High Court · (2010) 06 PAT CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
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High Courts30 Jun 2010Allowed

Arun Kumar Sinha Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 284

Arms Act, 1959 — Section 27Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34
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High Courts29 Jun 2010

Sri 108 Shyamajee, Deity consecrated and installed through its Shevait Smt. Kamsundari Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 532

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High Courts29 Jun 2010

Sandhya Kumari Vs State of Bihar

Patna High Court · (2010) 06 PAT CK 0047

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High Courts29 Jun 2010

Vice-Chancellor and Registrar, Kameshwar Singh Darbhanga Sanskrit University Vs The Governing Body of Jagjiwan Avodya Sanskrit College

Patna High Court · (2010) 06 PAT CK 0034

Constitution of India, 1950 — Article 226, 227
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High Courts29 Jun 2010Allowed

National Bank for Agriculture and Rural Development Vs The State of Bihar

Patna High Court · (2010) 06 PAT CK 0033

National Bank for Agriculture and Rural Development Act, 1981 — Section 3
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High Courts29 Jun 2010

Gopal Prasad Vs Bihar State Electricity Board

Patna High Court · (2010) 58 BLJR 847

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High Courts29 Jun 2010

General Manager, Indian Oil Corporation Ltd. and Deputy Manager (Personnel) Vs Rabindra Natha Mishra

Patna High Court · (2011) 2 LLJ 802 : (2011) LLR 185

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High Courts29 Jun 2010Allowed

Kashi Nath Mishra Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 518

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High Courts29 Jun 2010

Sanjay Kumar Sanjeev, Sada Briksha Jha and Jitendra Kumar Bhagat Vs The Mahanar Municipality

Patna High Court · (2010) 58 BLJR 845

Constitution of India, 1950 — Article 16
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High Courts29 Jun 2010Dismissed

Bank of India Vs The Union of India (UOI) and Others

Patna High Court · (2010) 06 PAT CK 0008

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