High Courts03 May 2010
Vijoy Sharma Vs Mano Devi and Others
Patna High Court · (2010) 05 PAT CK 0061
Motor Vehicles Act, 1988 — Section 140
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 53 of 81
High Courts03 May 2010Dismissed
Deo Pati Devi and Others Vs The State of Bihar and Rai Janki Devi
Patna High Court · (2011) 6 RCR(Criminal) 1184
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts03 May 2010Dismissed
Sudarshan Singh @ Sudarshan Prasad Singh Vs The State of Bihar and Muktinath
Patna High Court · (2010) 05 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 May 2010Dismissed
Vijay Kant Thakur and Another Vs Stale of Bihar and Another
Patna High Court · (2011) 6 RCR(Criminal) 375
High Courts03 May 2010Dismissed
Smt. Sushila Tiwary and Others Vs Allahabad Bank and Others
Patna High Court · (2010) 05 PAT CK 0008
Penal Code, 1860 (IPC) — Section 465, 468, 477(A)
High Courts03 May 2010Allowed
Udai Chand Jha Vs The State of Bihar
Patna High Court · (2010) 05 PAT CK 0007
High Courts30 Apr 2010Allowed
Bihar State Industrial Development Corporation Limited and Magadh Spun Pipe Limited Vs Company Law Board, Principal Bench and Others
Patna High Court · (2010) 04 PAT CK 0186
High Courts30 Apr 2010Dismissed
Bhuvaneshwar Raut Vs The State of Bihar and Mahendra Raut
Patna High Court · (2010) 04 PAT CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 465, 467, 468
High Courts30 Apr 2010
Vishwanath Sharma Vs Babasaheb Bhimrao Ambedkar Bihar University and Others
Patna High Court · (2010) 04 PAT CK 0139
High Courts30 Apr 2010Dismissed
Md. Tahjib and Others Vs The State of Bihar and Samiruddin
Patna High Court · (2010) 04 PAT CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 147, 323, 379, 504
High Courts30 Apr 2010Allowed
Jai Prakash Rai Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 627
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 327
High Courts30 Apr 2010Allowed
Pravin Kumar Vs State of Bihar and others.
Patna High Court · (2010) 127 FLR 185
High Courts30 Apr 2010Allowed
Deo Narain Singh Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 163
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 55
High Courts29 Apr 2010Allowed
Ram Charitra Ram Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0226
Bihar Pension Rules, 1950 — Rule 43, 55A
High Courts29 Apr 2010Allowed
Rama Prasad and Shiv Shankar Bhagat Vs The State of Bihar and Rajendra Mandal
Patna High Court · (2010) 04 PAT CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 464, 465
High Courts29 Apr 2010Allowed
Pawan Kumar Sinha Vs The State of Bihar and Dinesh Das
Patna High Court · (2010) 04 PAT CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 379, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts29 Apr 2010Dismissed
Chandrika Yadav @ Chandrika Prasad Yadav and Satyendra Yadev Vs The State of Bihar and Deen Dayal Yadav
Patna High Court · (2010) 04 PAT CK 0216
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 379, 427
High Courts29 Apr 2010Allowed
Sanjay Pandey and Others Vs The State of Bihar and Vijay Shankar Rai
Patna High Court · (2010) 04 PAT CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467
High Courts29 Apr 2010Allowed
Nawal Kishore Gupta Vs The T.M. Bhagalpur University and Others
Patna High Court · (2010) 04 PAT CK 0024
High Courts29 Apr 2010Dismissed
Satrughan Mahto and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 354
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324