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Patna High Court judgments, 2010

1,612 judgments · page 56 of 81

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High Courts22 Apr 2010Dismissed

Pancham Singh and Banarsi Singh Vs The State of Bihar and Dudheshwar Prasad Singh

Patna High Court · (2010) 04 PAT CK 0211

Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 504
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High Courts22 Apr 2010Dismissed

Sarju Singh and Others Vs The State of Bihar and Ram Ekbal Singh

Patna High Court · (2010) 04 PAT CK 0210

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 379
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High Courts22 Apr 2010Allowed

Binod Kumar Vs The State of Bihar and The Excise Commissioner and Secretary, Excise and Prohibition Department, Government of Bihar

Patna High Court · (2010) 04 PAT CK 0192

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High Courts22 Apr 2010Dismissed

Chandra Shekhar Prasad Vs State of Bihar

Patna High Court · (2010) 04 PAT CK 0169

Constitution of India, 1950 — Article 14, 16
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High Courts22 Apr 2010Dismissed

Dukhan Rai @ Dukhan Yadav Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0161

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 182, 195, 482Penal Code, 1860 (IPC) — Section 182, 211, 307, 34, 379
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High Courts22 Apr 2010Dismissed

Abinash Kumar Vs The State of Bihar

Patna High Court · (2010) 04 PAT CK 0129

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 380, 406
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High Courts22 Apr 2010Dismissed

Ganesh Prasad Das and Bachha Das Vs The State of Bihar and Jhoti Sahu

Patna High Court · (2010) 04 PAT CK 0124

Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 34, 420, 467, 468
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High Courts22 Apr 2010Dismissed

Banshi Prasad Vs The State of Bihar and Dr. Birendra Prasad Sinha

Patna High Court · (2010) 04 PAT CK 0120

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 174, 323, 380, 427, 448
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High Courts22 Apr 2010Dismissed

Damyanti Devi Vs Jyoti Puram Sahkari Grih Nirman

Patna High Court · (2010) 04 PAT CK 0093

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High Courts22 Apr 2010

Suresh Prasad Yadav Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0091

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High Courts22 Apr 2010

Ram Vilas Singh Vs The State of Bihar, The Registrar, Co-operative Societies, The Administrator, Central Co-operative Bank Ltd. and The Managing Director, Central Co-operative Bank Ltd.

Patna High Court · (2010) 04 PAT CK 0075

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High Courts22 Apr 2010Dismissed

Bahuru Yadav and Lakhan Mahto Vs The State of Bihar and Bhola Mahto

Patna High Court · (2010) 04 PAT CK 0071

Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 341, 406, 420, 467, 468
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High Courts22 Apr 2010Dismissed

Binod Kumar @ Binod Kumar Singh Vs Most. Sumitra Devi and Others

Patna High Court · (2010) 04 PAT CK 0054

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts22 Apr 2010Allowed

Munna Kumar and Others Vs The State of Bihar and Rajeshwar Prasad Yadav

Patna High Court · (2010) 04 PAT CK 0026

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 379, 436
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High Courts22 Apr 2010

Shishir Kumar and Others Vs The Union of India (UOI) and Others

Patna High Court · (2011) 2 PLJR 1113

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High Courts22 Apr 2010

Ramesh Prasad Mishra and Others Vs The Magadh Gramin Bank

Patna High Court · (2010) 04 PAT CK 0004

Magadh Gramin Bank (Officer and Employee) Service Rules — Rule 38
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High Courts21 Apr 2010Dismissed

Swami Narendra Brahmachari Vs State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0201

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High Courts21 Apr 2010Dismissed

Arjun Prasad Sinha and Ram Jiwan Prasad Vs State of Bihar and Ramdeo Mahto

Patna High Court · (2010) 04 PAT CK 0162

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High Courts21 Apr 2010Dismissed

Syed Ezaz Hussain Zaidi Vs The State of Bihar and Mossamat Sabitri Devi

Patna High Court · (2010) 04 PAT CK 0149

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High Courts21 Apr 2010

Kamal Kumar Choudhary @ Kamal Choudhary Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0077

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