High Courts07 Apr 2010Allowed
Tata Finance Ltd. and Others Vs State of Bihar and Nand Kishore Singh
Patna High Court · (2011) 6 RCR(Criminal) 1248
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 62 of 81
High Courts07 Apr 2010
The Union of India (UOI) and Others Vs Krishna Kumar Jaiswal
Patna High Court · (2010) 04 PAT CK 0110
High Courts07 Apr 2010Dismissed
Vijay Kumar Bohra and Sanjay Kumar Bohra Vs The State of Bihar and Ramesh Kumar Kejriwal
Patna High Court · (2010) 04 PAT CK 0109
High Courts07 Apr 2010Dismissed
Ram Chandra Mahto and Others Vs The State of Bihar State of Bihar Vs Shankar Kanu @ Shankar Sao
Patna High Court · (2010) 04 PAT CK 0102
High Courts07 Apr 2010Dismissed
Bodha Lall Vs The Union of India (UOI)
Patna High Court · (2010) 04 PAT CK 0044
High Courts07 Apr 2010Allowed
State Bank of India and Others Vs Shri Basukinath Das, Regional Labour Commissioner (Central) and The Presiding Officer, Labour Court
Patna High Court · (2010) 04 PAT CK 0038
High Courts07 Apr 2010Allowed
Shanti Devi and Bhushan Kumar Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0036
Bihar and Orissa Municipal Survey Act, 1920 — Section 9
High Courts07 Apr 2010
Bikramaditya Mishra Vs The Official Liquidator Industries (in Liquidation)
Patna High Court · (2011) 128 FLR 1096 : (2011) 3 LLJ 781 : (2011) 1 PLJR 254
High Courts06 Apr 2010Dismissed
Devi Dayal Singh and Others Vs The State of Bihar and Shrawan Kumar Singh
Patna High Court · (2010) 04 PAT CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 304, 307, 326
High Courts06 Apr 2010
Kailash Ram Vs State of Bihar and Kashnath Chaudhary
Patna High Court · (2010) 04 PAT CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 323, 341, 379, 504
High Courts06 Apr 2010
Alok Kumar Rastogi and Another Vs R. Subramanium and Others
Patna High Court · (2010) 04 PAT CK 0185
Partition Act, 1893 — Section 4
High Courts06 Apr 2010Allowed
Smt. Gangotri Kuer Vs The State of Bihar, The Additional Member, Board of Revenue and The Collector-cum-District Magistrate
Patna High Court · (2010) 04 PAT CK 0184
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15
High Courts06 Apr 2010
Ram Kumar Prasad and Others Vs The State of Bihar, The Commissioner and Secretary, Department of Science and technology, Government of Bihar and The Director, Science and Technology, Govt. of Bihar
Patna High Court · (2011) 2 PLJR 52
High Courts06 Apr 2010Allowed
Manjoor Ali Khan Vs The State of Bihar and Alimulla Khan
Patna High Court · (2010) 04 PAT CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 380, 406, 498A
High Courts06 Apr 2010Allowed
Chandeshwar Singh @ Chandeshwar Singh @ Jasso Singh Vs The State of Bihar and Dr. Dinesh Kumar Mahto
Patna High Court · (2010) 04 PAT CK 0135
Penal Code, 1860 (IPC) — Section 406, 420, 465, 468
High Courts06 Apr 2010Dismissed
Shanti Devi and Dheeraj Kumar Singh Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0134
Arms Act, 1959 — Section 25, 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 392
High Courts06 Apr 2010Allowed
Pawan Kumar @ Pawan Kr. Agrawal Vs State of Bihar
Patna High Court · (2010) 04 PAT CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts06 Apr 2010Allowed
Navodaya Vidyalaya Samiti, Ministry of Human Resources, Department of Education and Deputy Director, Navodaya Vidyalaya Samiti Vs Harendra Kumar Singh and Others
Patna High Court · (2010) 04 PAT CK 0117
High Courts06 Apr 2010Dismissed
Tara Devi Vs State of Bihar and Chandra Shekhar Prasad
Patna High Court · (2010) 04 PAT CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 379, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts06 Apr 2010
Prithvi Nath Singh, Suresh Singh Yadav @ Suresh Singh and Sheo Narain Yadav Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0101
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 15(1)