COURT ARCHIVE

Patna High Court judgments, 2010

1,612 judgments · page 64 of 81

High Courts02 Apr 2010Dismissed

Ali Raja Miyan Vs The State of Bihar, Surfuddin Miyan and Hasabu Nesah and Sarfuddin Miyan

Patna High Court · (2010) 2 PLJR 1016

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts02 Apr 2010Allowed

Shiv Shankar Prasad, Chandeshwar Prasad @ Mohreer and Kaushalya Devi Vs The State of Bihar and Priyanka Kumari

Patna High Court · (2010) 04 PAT CK 0065

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High Courts02 Apr 2010Dismissed

Munna Thakur alias Vijay Kumar Singh and Another Vs State of Bihar

Patna High Court · (2011) 6 RCR(Criminal) 174

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High Courts01 Apr 2010Dismissed

State of Bihar Vs Birendra Singh and Others

Patna High Court · (2010) 04 PAT CK 0194

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 148, 149, 302

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High Courts01 Apr 2010Allowed

Rajiv Kumar Agrawal and Anjah Kumar Agrawal under the Guardianship of his Father Rajiv Kumar Agrawal Vs Rabindra Narayan Agrawal and Others

Patna High Court · (2010) 04 PAT CK 0182

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High Courts01 Apr 2010

Badri Thakur Vs The Bihar State Electricity Board and Others

Patna High Court · (2010) 04 PAT CK 0181

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High Courts01 Apr 2010Dismissed

Padamchand Gupta Vs The State of Bihar and Ganesh Pandey

Patna High Court · (2010) 04 PAT CK 0176

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High Courts01 Apr 2010Allowed

Ramadhar Singh, deceased and Others Vs Ram Narayan Sharma alias Radhey Shyam Sharma, Sheo Kumar Sharma and Janki Devi Sharma

Patna High Court · (2010) 04 PAT CK 0174

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High Courts01 Apr 2010Allowed

Yogendra Prasad Singh and Sitaram Sharma Vs The State of Bihar

Patna High Court · (2010) 04 PAT CK 0172

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Unlawful Activities (Prevention) Act, 1967 — Section 10, 13, 17, 3, 4

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High Courts01 Apr 2010Dismissed

Izhar Ansari and Others Vs Bibi Rehana Khatoon

Patna High Court · (2010) 04 PAT CK 0164

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A

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High Courts01 Apr 2010Allowed

The Union of India (UOI) and Others Vs Sri Lal Babu Gupta

Patna High Court · (2010) 04 PAT CK 0156

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High Courts01 Apr 2010Allowed

Sanjib Bose and Tanik Kumar Bose Vs The State of Bihar and Sajjan Kumar Tebriwal

Patna High Court · (2010) 04 PAT CK 0131

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High Courts01 Apr 2010Dismissed

Nanhaki Mian Vs The State of Bihar

Patna High Court · (2010) 04 PAT CK 0123

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts01 Apr 2010

Bharat Sugar Mills Limited, Vishnu Sugar Mills Limited and Sasamusa Sugar Works Limited Vs Bihar State Agriculture Marketing Board, Agriculture Marketing and Gopalganj Agricultural Produce Market Committee

Patna High Court · (2010) 04 PAT CK 0121

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High Courts01 Apr 2010Dismissed

Md. Zahid and Others Vs The State of Bihar and Md. Ahmad Raza @ Bhattu

Patna High Court · (2010) 04 PAT CK 0100

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 379

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High Courts01 Apr 2010Allowed

Sanjay Sahay and Kranti Singh @ Karanti Kumar Singh Vs The State of Bihar and Wakil Prasad Singh, B.D.O.-cum-Assistant, Election Officer

Patna High Court · (2010) 2 PLJR 879 : (2011) 6 RCR(Criminal) 2530

Criminal Procedure Code, 1973 (CrPC) — Section 468, 473

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High Courts01 Apr 2010Dismissed

Birendra Prasad Barnwal Vs The Union of India (UOI) and Others

Patna High Court · (2010) 04 PAT CK 0088

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High Courts01 Apr 2010

Rabindra Kumar Sharma @ Ravi Vs State of Bihar

Patna High Court · (2011) 6 RCR(Criminal) 2720

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High Courts01 Apr 2010Allowed

Ramjee Prasad Singh Choudhary, Assistant Engineer (Mechanical), Water Resource Department, Government of Bihar Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0046

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High Courts01 Apr 2010Allowed

Bishwa Nath Prasad Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 1647 : (2011) 2 PLJR 136

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