High Courts17 Mar 2010Allowed
Dipak Singh Vs Dinesh Singh and Others
Patna High Court · (2011) 2 CivCC 658
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 70 of 81
High Courts17 Mar 2010Allowed
Kanhaiya Singh Vs The State of Bihar and Bharat Kumar Sinha
Patna High Court · (2011) 6 RCR(Criminal) 1427
Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 405, 406, 409, 415, 417
High Courts17 Mar 2010Dismissed
Dharmendra Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0024
High Courts16 Mar 2010
Shri Kamdeo Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 700
High Courts16 Mar 2010Dismissed
Basudeo Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 30
Bihar Pension Rules, 1950 — Rule 134
High Courts16 Mar 2010Allowed
Ramautar Yadav Vs The State of Bihar
Patna High Court · (2010) 03 PAT CK 0168
Essential Commodities Act, 1955 — Section 7
High Courts16 Mar 2010Dismissed
Rabindra Nath Pandey @ Munna Vs Koshlesh Pandey and The State of Bihar
Patna High Court · (2010) 03 PAT CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 341, 380, 427
High Courts16 Mar 2010Dismissed
Guddu Gupta @ Chandra Prakash Gupta and Bharat Prasad Vs State of Bihar
Patna High Court · (2010) 03 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 302
High Courts16 Mar 2010Dismissed
Archana Sinha and Others Vs The Union of India (UOI) and Others Priyanka Gupta Vs The Union of India (UOI), The Assistant Director (ADM), Employees State Insurance Corporation, Model Hospital and Medical Superintendent, Employees State Insurance Corporation, Model Hospital
Patna High Court · (2010) 03 PAT CK 0038
High Courts16 Mar 2010Allowed
Ram Krit Sah Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0027
High Courts16 Mar 2010
Murliganj Cold Storage Pvt. Ltd. and Another Vs UCO Bank and Others
Patna High Court · AIR 2010 Patna 141 : (2011) 1 BC 26
High Courts15 Mar 2010
Anil Kumar Srivastava Vs The Union of India (UOI) and Others
Patna High Court · (2010) 03 PAT CK 0171
High Courts15 Mar 2010Dismissed
Durga Prasad Das @ Durga Prasad Dhobi Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0130
High Courts15 Mar 2010Allowed
Prabhat Kumar, Vijay Kumar, Suman Kumari and Bibha Kumari all Sons and Daughters of Late Vidyavati Sinha Vs Lalit Narayan Mithila University
Patna High Court · (2010) 03 PAT CK 0115
High Courts15 Mar 2010Dismissed
Ashutosh Kumar Mishra, Probir Acherjee and Ashok Kumar Saxena Vs State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 2616
High Courts15 Mar 2010Allowed
Rakesh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0006
High Courts12 Mar 2010
Rita Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 522
High Courts12 Mar 2010Dismissed
Dr. Pratap Singh Vs State of Bihar and Dr. Surjit Singh
Patna High Court · (2010) 03 PAT CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 460Penal Code, 1860 (IPC) — Section 120B, 177, 420, 425, 466
High Courts12 Mar 2010
Misrilall Jain (P) Ltd. Vs Nacro-Chemicals Ltd.
Patna High Court · (2010) 03 PAT CK 0145
High Courts12 Mar 2010Dismissed
Dharmendra Rai and Ashok Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0141
Bihar Panchayat Raj Act, 1947 — Section 44(1), 44(3)(v)