High Courts17 Jan 2008Dismissed
Mahendra Sah and Others Vs State of Bihar
Patna High Court · (2008) CriLJ 2284 : (2008) 3 PLJR 581
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 72 of 75
High Courts17 Jan 2008Allowed
Arjun Bhagat, Jawahar Bhagat and Rajeshwar Bhagat Vs The State of Bihar
Patna High Court · (2008) 1438 BLJR 1438
Penal Code, 1860 (IPC) — Section 201, 304, 306, 323, 325
High Courts17 Jan 2008Allowed
Lala Nand Kumar Vs The Bihar State Food and Civil Supplies Corporation Ltd. and Others and The State of Bihar and Others Akhilesh Kumar Shrivastava Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 579
Constitution of India, 1950 — Article 309
High Courts17 Jan 2008Allowed
Navin Chandra Singh Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 608
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468, 471
High Courts15 Jan 2008Dismissed
The Bihar Combined Entrance Co. Vs Vishakha Gupta
Patna High Court · (2008) 1 PLJR 847
Limitation Act, 1963 — Section 5
High Courts15 Jan 2008Allowed
Shiva Dutta Ram Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 40
Bihar Pension Rules, 1950 — Rule 39, 43B
High Courts15 Jan 2008
Bhulan Ram and Others Vs The State of Bihar
Patna High Court · (2008) 01 PAT CK 0146
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 211, 212Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts15 Jan 2008
Doctor Yadav and Others Vs The State of Bihar
Patna High Court · (2008) 56 BLJR 1092 : (2008) CriLJ 1299 : (2008) 2 PLJR 738
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts15 Jan 2008
The State of Bihar and Others Vs Sri S.K. Verma
Patna High Court · (2008) 01 PAT CK 0039
High Courts15 Jan 2008
Sri Prakash Singh Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 745
High Courts14 Jan 2008Dismissed
Dulli Bhuyan and Others Vs State of Bihar
Patna High Court · (2008) CriLJ 1678
Penal Code, 1860 (IPC) — Section 307, 308, 309, 310, 311
High Courts14 Jan 2008Allowed
Sanjay Singh and Another Vs State of Bihar
Patna High Court · (2008) 01 PAT CK 0048
High Courts14 Jan 2008Dismissed
Prabhat Kumar Sinha Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 474
Bihar Panchayat Raj Act, 1947 — Section 90
High Courts14 Jan 2008Allowed
M/s K.D. Liquor and Fertilizer(P) Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 36
High Courts11 Jan 2008Allowed
The State of Bihar and Others Vs Pramod Kumar and Others
Patna High Court · (2008) 1 PLJR 623
High Courts11 Jan 2008Allowed
The State of Bihar and Others Vs Poonam Singh
Patna High Court · (2008) 2 PLJR 370
High Courts11 Jan 2008
Virendra Kumar Vs Bihar Vdhan Sabha, Patna and Others
Patna High Court · (2008) 2 PLJR 201
High Courts11 Jan 2008
Munalal Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 518
Motor Vehicles Act, 1988 — Section 132, 200
High Courts11 Jan 2008
State of Bihar Vs Nand Kishore Singh Nand Kishore Singh Vs State of Bihar
Patna High Court · (2008) 56 BLJR 1164
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 396, 412
High Courts11 Jan 2008Allowed
Abhay Kant Sahay Vs State of Bihar and Another
Patna High Court · (2008) 56 BLJR 931 : (2009) 3 PLJR 786
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420