High Courts08 Jan 2008
Gupteshwar Ojha Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 27
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 74 of 75
High Courts08 Jan 2008Allowed
Arbind Kumar and Others Vs The State of Bihar
Patna High Court · (2008) 01 PAT CK 0122
High Courts08 Jan 2008Allowed
Suresh Prasad and Others Vs State of Bihar
Patna High Court · (2008) 3 PLJR 633
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts08 Jan 2008Dismissed
Surendra Mahto Vs State of Bihar
Patna High Court · (2008) 01 PAT CK 0110
High Courts08 Jan 2008Allowed
Chandra Deo Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 01 PAT CK 0108
High Courts08 Jan 2008Dismissed
Gorakh Ram Vs State of Bihar
Patna High Court · (2008) 56 BLJR 908 : (2008) 2 PLJR 602
Criminal Procedure Code, 1973 (CrPC) — Section 360Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B
High Courts08 Jan 2008Allowed
Gokaran Singh and Others Vs State of Bihar
Patna High Court · (2008) CriLJ 1432
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts08 Jan 2008Dismissed
Md. Rizban Alam @ Bablu @ Md. Rijwan Vs State of Bihar and Another
Patna High Court · (2008) 01 PAT CK 0077
High Courts08 Jan 2008
Anil Kumar Mandal Vs State and Others
Patna High Court · (2009) 2 PLJR 521
Constitution of India, 1950 — Article 226
High Courts08 Jan 2008
Mostt. Saraswati Devi and Others Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 478
High Courts08 Jan 2008Dismissed
Avinash Kumar Vs The Union of India and Others
Patna High Court · (2008) 2 PLJR 579
High Courts08 Jan 2008Allowed
Amit Kumar and Another Vs State of Bihar and Another
Patna High Court · (2008) 01 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406
High Courts08 Jan 2008
Council for Protection of Public Rights and Welfare Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 654
High Courts07 Jan 2008Dismissed
Nand Kishore Ojha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 571
Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 — Rule 4, 8, 9
High Courts07 Jan 2008Allowed
Krishna Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 465
High Courts07 Jan 2008
Suresh Prasad Rai and Another Vs Patna Municipal Corpn. and Others
Patna High Court · (2008) 56 BLJR 916 : (2008) 2 PLJR 118
High Courts07 Jan 2008Dismissed
The State of Bihar and Others Vs Sri Anand Shekhar
Patna High Court · (2008) 56 BLJR 693 : (2008) 2 PLJR 126
High Courts07 Jan 2008Dismissed
Baban Ram Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 765
High Courts07 Jan 2008Dismissed
Sheo Pujan Rai and Others Vs Ram Ekbal Rai @ Ekbal Rai and Others
Patna High Court · (2008) 01 PAT CK 0068
High Courts07 Jan 2008Allowed
Musarat Jahan and Another Vs State of Bihar and Another
Patna High Court · (2009) 5 RCR(Civil) 185