High Courts07 Jan 2008Allowed
Dhurub Nath Chaubey Vs State of Bihar
Patna High Court · (2008) 56 BLJR 911 : (2008) 2 PLJR 604
Criminal Procedure Code, 1973 (CrPC) — Section 322, 323, 325, 326(3)Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 75 of 75
High Courts07 Jan 2008
In the Matter of News Reports Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 582
Criminal Procedure Code, 1973 (CrPC) — Section 436A
High Courts07 Jan 2008Dismissed
Dhirendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 583
Constitution of India, 1950 — Article 14
High Courts07 Jan 2008
Ravi Kumar and Another Vs State of Bihar and Another
Patna High Court · (2008) 2 PLJR 24
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts04 Jan 2008Allowed
Shri Ramesh Pd. and Another Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 24
Transfer of Property Act, 1882 — Section 114(A)
High Courts04 Jan 2008Allowed
Ravi Bhushan Chakrawarti Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 461
High Courts04 Jan 2008Allowed
Smt. Kusum Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 863
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45BEvidence Act, 1872 — Section 114
High Courts04 Jan 2008Allowed
Jagdish Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 340
Bihar Tenancy Act, 1885 — Section 48E(1), 48E(8), 48F
High Courts04 Jan 2008Dismissed
Bhagwan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2008) 01 PAT CK 0081
High Courts04 Jan 2008Allowed
Neelu Gupta Vs State Bank of India and Another
Patna High Court · AIR 2008 Patna 73 : (2010) 2 BC 183 : (2008) 2 PLJR 713
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 36
High Courts04 Jan 2008Dismissed
Saligram Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 521
High Courts03 Jan 2008Dismissed
State of Bihar Vs Shahid Ali Shahid Ali Vs State of Bihar
Patna High Court · (2008) 2 PLJR 75
High Courts03 Jan 2008Allowed
Nand Kishore Yadav and Others Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 147
Criminal Procedure Code, 1973 (CrPC) — Section 177, 202, 203, 482Penal Code, 1860 (IPC) — Section 304A, 34, 498A
High Courts03 Jan 2008Dismissed
Khagaria Municipality and Another Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 76 : (2008) 2 PLJR 375
Bihar and Orissa Municipal Act, 1922 — Section 11A, 58Bihar Municipal Act, 2007 — Section 45