High Courts11 Jan 2008Dismissed
Braj Kishore Mandal @ Jai Kishore Mandal and Others Vs The State of Bihar
Patna High Court · (2008) CriLJ 1448
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 307, 323, 324, 34
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 73 of 75
High Courts11 Jan 2008Allowed
Hari Sharan Thakur Vs State of Bihar and Others
Patna High Court · (2008) 01 PAT CK 0015
High Courts11 Jan 2008Dismissed
Smt. Shubha Sinha Vs Veer Kuwar Singh University and Others
Patna High Court · (2008) 1 PLJR 576
High Courts10 Jan 2008
Sri Sidharth Jee Modern Rice Mill and Another Vs The Food Corporation of India and Others
Patna High Court · (2008) 3 PLJR 42
Constitution of India, 1950 — Article 12
High Courts10 Jan 2008Dismissed
Bihar State Co-Opt. Land Devp. B Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 596
Limitation Act, 1963 — Section 5
High Courts10 Jan 2008Allowed
Om Prakash Pathak Vs State of Bihar and Another
Patna High Court · (2009) 3 PLJR 836
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 403, 420, 463, 464, 467
High Courts10 Jan 2008Allowed
Manorma Devi and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 821
Penal Code, 1860 (IPC) — Section 366A
High Courts10 Jan 2008Allowed
M/s Sushila Chemicals Pvt. Ltd. Vs Bharat Coking Coal Ltd. and Others
Patna High Court · (2008) 2 PLJR 720
Constitution of India, 1950 — Article 12
High Courts10 Jan 2008
Vijay Kumar Roy Vs State of Bihar and Another
Patna High Court · (2008) 2 PLJR 110
Criminal Procedure Code, 1973 (CrPC) — Section 177Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts10 Jan 2008Dismissed
The State of Bihar and Others Vs The Accountant General and Others
Patna High Court · (2008) 3 PLJR 264
Limitation Act, 1963 — Section 5
High Courts10 Jan 2008Dismissed
Mahendra Mukhia Vs State of Bihar
Patna High Court · (2008) 56 BLJR 913 : (2009) 1 PLJR 239
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324
High Courts10 Jan 2008Allowed
Madhurani Singh Vs Tara Bala Ghosh and Others
Patna High Court · (2008) 56 BLJR 1525 : (2008) 4 PLJR 57
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Jan 2008Dismissed
Shanker Singh and Others Vs State of Bihar
Patna High Court · (2008) 56 BLJR 919 : (2008) 3 PLJR 622
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 363, 364
High Courts10 Jan 2008Allowed
M/s. Bandana Fuel Industries Vs Coal India Limited and Others
Patna High Court · (2008) 1 PLJR 804
Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts10 Jan 2008Allowed
Parmanand Bhagat Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 573
High Courts09 Jan 2008Allowed
Samrit Mahto and Others Vs State of Bihar
Patna High Court · (2008) 2 PLJR 98
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts08 Jan 2008Allowed
Sukhdeo Mahta Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 21
Essential Commodities Act, 1955 — Section 3, 5, 6(A), 6(B), 6(C)
High Courts08 Jan 2008Dismissed
Pramod Narain Tiwari and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 798
Constitution of India, 1950 — Article 141, 16, 311(2)
High Courts08 Jan 2008Allowed
Byas Muni Ojha Vs The Central Bank of India and Others
Patna High Court · (2009) 57 BLJR 683 : (2009) 2 PLJR 106
High Courts08 Jan 2008Dismissed
Smt. Mina Devi Vs Smt. Jagtarni Devi and Another
Patna High Court · (2008) 2 PLJR 451