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Patna High Court judgments, 2008

1,494 judgments · page 71 of 75

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High Courts21 Jan 2008Dismissed

The Chief Post Master General, Bihar, Patna Vs Nirbhay Kumar and Others

Patna High Court · (2008) 3 PLJR 344

Constitution of India, 1950 — Article 311
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High Courts21 Jan 2008Dismissed

Bibhisan Das and Others Vs The State of Bihar

Patna High Court · (2009) 1 PLJR 368

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 341, 342, 498A, 504
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High Courts21 Jan 2008Allowed

Suggi Devi and Others Vs State of Bihar and Others

Patna High Court · AIR 2008 Patna 75 : (2008) 2 PLJR 140

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High Courts18 Jan 2008

Shashi Bhushan Prasad Vs State of Bihar and Others

Patna High Court · (2008) 3 PLJR 328

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High Courts18 Jan 2008Dismissed

Brij Mohan Prasad Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 25

Chotanagpur Tenancy Act, 1908 — Section 234
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High Courts18 Jan 2008Dismissed

Upendra Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 578

Constitution of India, 1950 — Article 226
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High Courts18 Jan 2008Allowed

Prabha Kumari Vs The State of Bihar and Others

Patna High Court · (2008) 2 PLJR 219

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High Courts18 Jan 2008Allowed

Hem Narayan Yadav Vs The State of Bihar and Others

Patna High Court · (2008) 01 PAT CK 0112

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High Courts18 Jan 2008Dismissed

Shambhu Kumar and Rajesh Kumar Vs State of Bihar

Patna High Court · (2008) 56 BLJR 1512

Customs Act, 1962 — Section 110, 114Penal Code, 1860 (IPC) — Section 34, 420, 489, 489A, 489B
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High Courts18 Jan 2008

Baldeo Sah and Purni Devi Vs State of Bihar

Patna High Court · (2008) 56 BLJR 1441 : (2008) 2 PLJR 611

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts18 Jan 2008

Murarai Prasad and Others Vs Indu Devi and Others

Patna High Court · AIR 2008 Patna 54 : (2008) 1 PLJR 769

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High Courts18 Jan 2008Allowed

Ashraf Hussain Vs Bibi Nayeema Khatoon and Others

Patna High Court · (2008) 2 PLJR 398

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High Courts18 Jan 2008Dismissed

Gyan Ranjan and Another Vs Secretary Bihar State Staff Selection Commission and Another Mohan Kumar Vs State of Bihar and Others

Patna High Court · (2008) 1 PLJR 588

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High Courts18 Jan 2008

Advocates Association, P.H.C. Vs The Union of India and Others

Patna High Court · (2008) 3 PLJR 525

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High Courts17 Jan 2008Dismissed

Arun Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 789

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High Courts17 Jan 2008Dismissed

Ram Bahadur Mahto and Others Vs The State of Bihar

Patna High Court · (2009) 2 PLJR 691

Explosive Substances Act, 1908 — Section 4Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
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High Courts17 Jan 2008Allowed

Chandreshwar Singh @ Chandrash Vs The State of Bihar and Others

Patna High Court · (2008) 4 PLJR 138

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 18, 2(i), 21Constitution of India, 1950 — Article 226
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High Courts17 Jan 2008Dismissed

Mithileshwar Mishra Vs The State of Bihar and Others

Patna High Court · (2008) 56 BLJR 1381

Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3, 4
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High Courts17 Jan 2008Allowed

Sudama Bhagat and Others Vs State of Bihar and Another

Patna High Court · (2008) 01 PAT CK 0089

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High Courts17 Jan 2008Dismissed

Suresh Singh @ Harami and Others Vs State of Bihar and Another

Patna High Court · (2008) 01 PAT CK 0088

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