High Courts22 Jan 2008Allowed
Raj Kumar Lal Vs State of Bihar and Another
Patna High Court · (2008) 56 BLJR 1119 : (2008) 2 PLJR 620
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 70 of 75
High Courts22 Jan 2008Allowed
Ram Krishna Dubey Vs State of Bihar and Others
Patna High Court · (2008) 01 PAT CK 0056
High Courts22 Jan 2008Allowed
Ram Nandan Poddar and Another Vs Laxmi Prasad Sah and Others
Patna High Court · (2008) 2 PLJR 27
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 8 Rule 1
High Courts22 Jan 2008Partly Allowed
Nandu Sharma Vs State of Bihar
Patna High Court · (2008) 01 PAT CK 0004
High Courts21 Jan 2008Dismissed
Trigun Chand Thakur Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 718
Constitution of India, 1950 — Article 12
High Courts21 Jan 2008Allowed
Dr. Ramesh Chandra Singh Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 351
High Courts21 Jan 2008Dismissed
Smt. Shartsheela Devi and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 358
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 11(i), 15(i)
High Courts21 Jan 2008Dismissed
Vikash Chandra @ Guddu Baba Vs The Union of India and Others
Patna High Court · (2008) 2 PLJR 127
High Courts21 Jan 2008
Binay Kumar Sharma @ Binay Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 30
High Courts21 Jan 2008Dismissed
Janeshwar Singh Vs State of Bihar
Patna High Court · (2008) 3 PLJR 28
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 190(1)(c), 319, 482
High Courts21 Jan 2008Allowed
Bank of India Vs Union of India(UOI) and Another
Patna High Court · AIR 2008 Patna 68 : (2008) 1 PLJR 797
High Courts21 Jan 2008Dismissed
Ganesh Singh Vs The State of Bihar
Patna High Court · (2009) 4 PLJR 741
Arms Act, 1959 — Section 26, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts21 Jan 2008
Pinki Devi Vs The State of Bihar and Others
Patna High Court · (2008) 01 PAT CK 0100
High Courts21 Jan 2008Dismissed
Bhagmati Devi Vs Anandi Devi and Others
Patna High Court · (2008) 01 PAT CK 0071
High Courts21 Jan 2008Dismissed
Bishambhar Narayan Choudhary and Others Vs Manabendra Narayan Choudhary and Others
Patna High Court · AIR 2008 Patna 52 : (2008) 1 PLJR 766
High Courts21 Jan 2008Dismissed
Mundar Yadav and Another Vs State of Bihar
Patna High Court · (2008) CriLJ 1876
Criminal Procedure Code, 1973 (CrPC) — Section 164, 360Penal Code, 1860 (IPC) — Section 395
High Courts21 Jan 2008Dismissed
Tirhut Dugdh Utpadak Sahkari Sangh Ltd. and Another Vs Oriental Insurance Co. Ltd. and Another
Patna High Court · (2008) 01 PAT CK 0060
High Courts21 Jan 2008
Niranjan Kumar Nanda Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 270
High Courts21 Jan 2008
Sandeep Kumar Bhagat and Another Vs State of Bihar
Patna High Court · (2008) 3 PLJR 287
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 482Penal Code, 1860 (IPC) — Section 323, 448