High Courts28 Jan 2008Allowed
Kamal Mukherjee Vs The State of Bihar and Another
Patna High Court · (2008) 56 BLJR 1701 : (2008) 2 PLJR 343
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 68 of 75
High Courts28 Jan 2008Allowed
Sanjay Kumar Yadav and Another Vs The State of Bihar and Another
Patna High Court · (2008) 4 PLJR 665
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 2003 — Section 152(3), 39, 40Penal Code, 1860 (IPC) — Section 379
High Courts28 Jan 2008
Rakesh Shrivastava Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 513
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 10
High Courts28 Jan 2008Dismissed
Deoki Lal Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 623
Criminal Procedure Code, 1973 (CrPC) — Section 147, 399(3), 482
High Courts25 Jan 2008Allowed
Surendra Tiwary Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 609
Constitution of India, 1950 — Article 226, 227
High Courts25 Jan 2008Allowed
Mithilesh Prasad Singh and Others Vs The State of Bihar
Patna High Court · (2008) 01 PAT CK 0120
High Courts25 Jan 2008
Pushpanjali Coal and Coke PV Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 1087 : (2008) 2 PLJR 525
Public Demands Recovery Act — Section 11
High Courts25 Jan 2008Dismissed
Lakshmi Narayan Singh Vs The Union of India (UOI) and Others
Patna High Court · (2008) 56 BLJR 1452 : (2008) 2 PLJR 639
High Courts25 Jan 2008
Sanjay Kumar Tiwary and Others Vs The State of Bihar and Others
Patna High Court · (2008) 01 PAT CK 0086
High Courts24 Jan 2008Allowed
Ashok Kumar Singh Vs The Bharat Sanchar Nigam Ltd. and Others
Patna High Court · (2008) 3 PLJR 129
Limitation Act, 1963 — Section 5
High Courts24 Jan 2008Dismissed
Rasho Sharma Vs State of Bihar
Patna High Court · (2008) 2 PLJR 95
Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Jan 2008Allowed
Rajendra Prasad Vs State of Bihar
Patna High Court · (2008) 2 PLJR 86
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts24 Jan 2008
Late Mahabir Pd. Pansari Vs Commissioner of Income Tax
Patna High Court · (2008) 2 PLJR 662
Income Tax Act, 1961 — Section 132(11), 132(5), 143(2), 144B, 69A
High Courts24 Jan 2008Allowed
Sheo Mistri Vs State of Bihar
Patna High Court · (2008) 56 BLJR 1089
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 395
High Courts24 Jan 2008
Haricharan Chamar and Others Vs Kapilmuni Ojha and Others
Patna High Court · (2008) 01 PAT CK 0079
High Courts24 Jan 2008Dismissed
Arun Kumar Gupta and Others Vs State of Bihar and Another
Patna High Court · (2008) 56 BLJR 1098
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts24 Jan 2008Allowed
Anand Kumar @ Munna Vs State of Bihar
Patna High Court · (2008) 01 PAT CK 0057
Penal Code, 1860 (IPC) — Section 34, 366A
High Courts24 Jan 2008Dismissed
Gupteshwar Sah and Others Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 103
Constitution of India, 1950 — Article 14, 16
High Courts24 Jan 2008Dismissed
Muzaffarpur Regional Development Authority and Others Vs Jagarnath Jha and Others
Patna High Court · (2008) 01 PAT CK 0047
High Courts24 Jan 2008
Mohan Singh Vs State of Bihar and Another
Patna High Court · (2008) 2 PLJR 388
Penal Code, 1860 (IPC) — Section 364A