High Courts04 Feb 2008Allowed
Suresh Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 02 PAT CK 0102
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 66 of 75
High Courts04 Feb 2008Allowed
Dasain Dusadh and Others Vs State of Bihar
Patna High Court · (2008) CriLJ 4029
Penal Code, 1860 (IPC) — Section 395
High Courts04 Feb 2008Allowed
Meera Devi and Rajendra Prasad Shah Vs The Bihar State Election Commission and Others
Patna High Court · (2008) 02 PAT CK 0094
High Courts04 Feb 2008Allowed
PVC Pipe Manufacturers Welfare Association of Bihar and Others Vs The State of Bihar and Others
Patna High Court · (2008) 02 PAT CK 0076
High Courts04 Feb 2008Allowed
Chirag Keshaw Service Station Vs The Bharat Petroleum Corpn. Ltd.
Patna High Court · (2008) 56 BLJR 1114 : (2008) 2 PLJR 667
High Courts01 Feb 2008Allowed
Gulam Mohammad and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 342
High Courts01 Feb 2008
Kandra Glass House and Baba Glass and Crockeries House Vs Commissioner of Income Tax
Patna High Court · (2008) 02 PAT CK 0128
High Courts01 Feb 2008Allowed
Chandra Bhushan Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 1128 : (2008) 117 FLR 307 : (2008) 2 PLJR 491
Constitution of India, 1950 — Article 14
High Courts01 Feb 2008
Ajay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 310
High Courts01 Feb 2008Allowed
Dr. Harish Kumar Sahu Vs The Union of India and Others
Patna High Court · (2008) 2 PLJR 489
High Courts01 Feb 2008Dismissed
Ram Swarup Thakur and Others Vs The State of Bihar
Patna High Court · (2008) 02 PAT CK 0017
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 145, 313Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 304
High Courts31 Jan 2008Allowed
Shiv Shankar Bind Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 622
High Courts31 Jan 2008Dismissed
Hardeo Rai Vs State of Bihar
Patna High Court · (2008) 3 PLJR 303
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 201, 302
High Courts31 Jan 2008Allowed
Ram Raj Bhar and Another Vs Most. Illaichi Devi and Others
Patna High Court · AIR 2008 Patna 127 : (2008) 2 PLJR 447
Limitation Act, 1963 — Section 5
High Courts31 Jan 2008Allowed
Prasad Kharwadkar and Others Vs State of Bihar and Another
Patna High Court · (2008) 56 BLJR 1681 : (2009) 1 PLJR 47
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts31 Jan 2008Dismissed
State of Bihar and Others Vs Andrika Prasad Singh
Patna High Court · (2008) 56 BLJR 1121 : (2008) 2 PLJR 726
Bihar Pension Rules, 1950 — Rule 43
High Courts31 Jan 2008Dismissed
Vakil Singh Vs State of Bihar and Another
Patna High Court · (2008) 56 BLJR 1699
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146(1)
High Courts31 Jan 2008Dismissed
Prem Shankar Dubey and Others Vs The State of Bihar and Others
Patna High Court · (2008) 01 PAT CK 0053
High Courts31 Jan 2008Dismissed
The Bihar State Financial Corporation and Others Vs Parmanand Kumar etc.
Patna High Court · AIR 2008 Patna 105
Constitution of India, 1950 — Article 14State Financial Corporations Act, 1951 — Section 29
High Courts31 Jan 2008Allowed
Santosh Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 349 : (2008) 1 PLJR 853