High Courts08 Feb 2008Allowed
The State of Bihar and Others Vs Parwez Ahmad
Patna High Court · (2008) 2 PLJR 660
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 64 of 75
High Courts08 Feb 2008Allowed
Arbind Poddar and Others Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 366
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 323
High Courts07 Feb 2008Allowed
Keshav Singh and Others Vs State of Bihar
Patna High Court · (2008) 2 PLJR 606
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts07 Feb 2008Allowed
Bhagwan Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 453
High Courts07 Feb 2008Allowed
Ashalata Verma Vs Bihar State Housing Board and Others
Patna High Court · (2008) 2 PLJR 332
High Courts07 Feb 2008Dismissed
State of Bihar and Others Vs Dinesh Prasad
Patna High Court · (2008) 02 PAT CK 0084
High Courts07 Feb 2008
State of Bihar and Another Vs Lucky Paper Industries
Patna High Court · (2008) 02 PAT CK 0061
High Courts07 Feb 2008Dismissed
Birendra Kumar Poddar @ Birendra Poddar Vs Ghanshyam Mandal and Others
Patna High Court · (2008) 2 PLJR 782
High Courts07 Feb 2008Allowed
M/s Aman Enterprises Vs The Union of India and Others
Patna High Court · (2008) 2 PLJR 391
High Courts07 Feb 2008Dismissed
Bhupendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 313
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 3, 3(3)
High Courts07 Feb 2008
Atul Kumar Agrawal Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 662
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 192, 340
High Courts06 Feb 2008
Farmudur and Another Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 417
Constitution of India, 1950 — Article 14
High Courts06 Feb 2008Dismissed
Bihar State Housing Board and Others Vs Shiv Sahay Verma and Another
Patna High Court · (2008) 2 PLJR 384
Constitution of India, 1950 — Article 226
High Courts06 Feb 2008Allowed
Dr. Prabhat Kumar Nayak Vs The State of Bihar and Others
Patna High Court · (2008) 02 PAT CK 0103
High Courts06 Feb 2008Allowed
Rupa Kumari Shrama and Others Vs The State of Bihar and Others Subhadra Kumari and Others Vs The State of Bihar and Another
Patna High Court · (2008) 56 BLJR 1152 : (2008) 2 PLJR 425
Constitution of India, 1950 — Article 309
High Courts06 Feb 2008Allowed
Manju Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 1158
Constitution of India, 1950 — Article 309
High Courts06 Feb 2008Allowed
Jang Bahadur Singh @ Bijoy Singh Vs The Union of India(UOI) and Others
Patna High Court · (2009) ACJ 1578 : AIR 2008 Patna 91 : (2008) 56 BLJR 1113 : (2008) 2 PLJR 257
Constitution of India, 1950 — Article 12
High Courts06 Feb 2008Dismissed
Parshuram Prasad Sah and Another Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 724
High Courts06 Feb 2008Allowed
Sita Ram Chaudhary Vs State of Bihar and Others
Patna High Court · (2008) 117 FLR 305 : (2008) 2 PLJR 730
High Courts06 Feb 2008Dismissed
Chaudhary Mahmood Ahmad Vs Union of India and Others
Patna High Court · (2008) 3 PLJR 151
Bihar Reorganisation Act, 2000 — Section 72