High Courts31 Jan 2008Allowed
Binod Kumar Rai Vs State of Bihar
Patna High Court · (2008) 3 PLJR 169
Essential Commodities Act, 1955 — Section 3, 7
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 67 of 75
High Courts31 Jan 2008
Chandra Shekhar Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 731
High Courts30 Jan 2008Allowed
Nepali Singh and Others Vs The State of Bihar
Patna High Court · (2008) 3 PLJR 605
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
High Courts30 Jan 2008
Gokul Prasad Vs State of Bihar and Others
Patna High Court · (2008) 01 PAT CK 0135
High Courts30 Jan 2008
The State of Bihar Vs Kedar Nath Singh and Others
Patna High Court · (2008) 01 PAT CK 0123
High Courts30 Jan 2008
Krishna Choudhary and Others Vs The Bihar Rajya Jal Parishad
Patna High Court · (2008) 2 PLJR 615
High Courts30 Jan 2008Allowed
Krishna Ballabh Prasad and Another Vs State of Bihar and Another
Patna High Court · (2008) 01 PAT CK 0087
High Courts30 Jan 2008
Commissioner of Income Tax Vs Bihar Forest Development Corporation
Patna High Court · (2008) 01 PAT CK 0054
High Courts30 Jan 2008Allowed
The State of Bihar and Others Vs Janardan Prasad Singh
Patna High Court · (2008) 2 PLJR 45
Constitution of India, 1950 — Article 309, 320, 320(3)
High Courts30 Jan 2008Dismissed
Vijay Kumar Vs Bihar State Electricity Board, Patna and Others
Patna High Court · (2008) 2 PLJR 373
High Courts30 Jan 2008Allowed
The State of Bihar and Others Vs Sardar Guru Dayal Singh and Others Father Peter Arockiasamy Vs State and Others
Patna High Court · (2008) 56 BLJR 1175 : (2008) 2 PLJR 112
Bihar State Minorities Commission Act, 1991 — Section 17, 4(1), 4(2), 5, 5(1)Constitution of India, 1950 — Article 226
High Courts30 Jan 2008Dismissed
Indradeo Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 38
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 149, 302, 324, 326
High Courts29 Jan 2008Allowed
Komal Tiwary Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 363
Constitution of India, 1950 — Article 14, 16(1)
High Courts29 Jan 2008Allowed
Matuk Nath Choudhary Vs State of Bihar and Another
Patna High Court · (2008) 2 PLJR 141
Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 342
High Courts29 Jan 2008Dismissed
Narain Sah @ Narain Prasad Sah and Another Vs State of Bihar and Another
Patna High Court · (2008) 2 PLJR 94
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482Penal Code, 1860 (IPC) — Section 500, 504, 506
High Courts29 Jan 2008Dismissed
Pankaj Sharan and Gautam Banerjee Vs The State of Bihar and Others
Patna High Court · (2008) 01 PAT CK 0069
High Courts29 Jan 2008Allowed
Gangadhar Pandey Vs State of Bihar and Another
Patna High Court · (2008) 01 PAT CK 0066
High Courts28 Jan 2008Dismissed
Paras Musahar and Another Vs The State of Bihar The State of Bihar Vs Sheo Bachan Chamar
Patna High Court · (2009) 1 PLJR 490
Penal Code, 1860 (IPC) — Section 396, 412
High Courts28 Jan 2008
Krishna Kumar Singh @ Krishna Kumar Sinha Vs State of Bihar
Patna High Court · (2008) 2 PLJR 108
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 409
High Courts28 Jan 2008Allowed
Deo Nandan Yadav Vs The State of Bihar and Another
Patna High Court · (2008) 01 PAT CK 0126