High Courts01 Apr 2007Allowed
Birendra Sao, Shankar Sao and Shila Devi Vs The State of Bihar
Patna High Court · (2007) 04 PAT CK 0068
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 304B
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 57 of 85
High Courts30 Mar 2007Dismissed
Dina Nath Sah Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 328
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 120B, 201, 302, 34
High Courts30 Mar 2007Allowed
M/s. Lall Auto Trading Company Vs The Union of India and Others
Patna High Court · (2007) 3 PLJR 114
High Courts30 Mar 2007Dismissed
Ramjanam Dubey Vs State of Bihar
Patna High Court · (2007) CriLJ 4135
Penal Code, 1860 (IPC) — Section 147, 149, 304, 323, 325
High Courts30 Mar 2007Allowed
Mahesh Sah and Others Vs Suratia Devi and Others
Patna High Court · (2007) 03 PAT CK 0119
High Courts30 Mar 2007Allowed
Ramji Prasad Singh Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 387
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Penal Code, 1860 (IPC) — Section 409
High Courts30 Mar 2007Dismissed
The Union of India and Others Vs Arvind Kumar and Another
Patna High Court · (2007) 3 PLJR 299
High Courts30 Mar 2007Allowed
Lilawati Kunwar Vs The State of Bihar
Patna High Court · (2007) PLJR 656
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts29 Mar 2007
Bachcha Prasad Singh @ Bachcha Prasad Sinha Vs Ram Singhasan Devi and Another
Patna High Court · (2007) 3 PLJR 83
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(d)
High Courts29 Mar 2007Allowed
Kapildeo Singh Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 125
High Courts29 Mar 2007Allowed
Kripa Narayan Singh Vs The State and Others
Patna High Court · (2007) 3 PLJR 278
High Courts29 Mar 2007Allowed
Prajapati Saran Sinha @ Prajapati Sinha and Another Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 267
Criminal Procedure Code, 1973 (CrPC) — Section 164, 361Penal Code, 1860 (IPC) — Section 366A
High Courts29 Mar 2007Allowed
Moti Lal Yadav @ Moti Yadav Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 2249
Workmens Compensation Act, 1923 — Section 19, 20
High Courts29 Mar 2007Dismissed
Kuer Sah Vs The State of Bihar
Patna High Court · (2007) 03 PAT CK 0082
High Courts29 Mar 2007Dismissed
National Insurance Company Ltd. Vs Rinku Devi and Others
Patna High Court · (2007) 3 PLJR 21
High Courts29 Mar 2007
Bihar Sanskrit Siksha Board and Another Vs Ravindra Griyaghay and Others
Patna High Court · (2007) 4 PLJR 421
Evidence Act, 1872 — Section 34
High Courts29 Mar 2007Allowed
Ram Bilash Yadav and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 580
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 323, 324
High Courts28 Mar 2007Dismissed
Mosstt. Chameli Devi and Others Vs The Additional Member, Board of Revenue, Bihar and Others
Patna High Court · (2007) PLJR 109
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Constitution of India, 1950 — Article 226, 227, 39(b)
High Courts28 Mar 2007Allowed
Ganori Mahto and Others Vs Sushila Gupta @ Sushila Kumari Gupta and Others
Patna High Court · (2007) 3 PLJR 331
High Courts28 Mar 2007Allowed
Ganesh Rai and Others Vs State of Bihar
Patna High Court · (2007) CriLJ 3691 : (2009) 2 PLJR 393 : (2007) PLJR 562 Supp
Penal Code, 1860 (IPC) — Section 364