High Courts06 Apr 2007Dismissed
Sanjay Mandal and Others Vs The Sate of Bihar
Patna High Court · (2007) PLJR 602
Penal Code, 1860 (IPC) — Section 323, 34, 341, 376
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 55 of 85
High Courts06 Apr 2007Dismissed
YahiYa @ Naim Khan Vs The State of Bihar
Patna High Court · (2007) PLJR 593
Arms Act, 1959 — Section 25(1)(a)
High Courts06 Apr 2007Allowed
McDowell and Co. Ltd. Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 36
Constitution of India, 1950 — Article 304(a)
High Courts06 Apr 2007Allowed
Basant Kahar @ Gariban Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 478
Criminal Procedure Code, 1973 (CrPC) — Section 317Penal Code, 1860 (IPC) — Section 395, 412
High Courts06 Apr 2007Dismissed
Siya Ram Singh and Others Vs Most. Longia Devi and Others
Patna High Court · (2007) 04 PAT CK 0074
High Courts06 Apr 2007Allowed
Smt. Sarika Kumari Vs Arul Kumar Sinha @ Tuntun Singh
Patna High Court · (2007) 3 PLJR 190
Hindu Marriage Act, 1955 — Section 23A
High Courts05 Apr 2007Allowed
The State of Bihar and Others Vs Er. Ram Babu Gupta and Others
Patna High Court · (2007) PLJR 160
High Courts05 Apr 2007Allowed
Vibhash Raj and Others Vs The Union of India (UOI) and Others
Patna High Court · (2007) 2 BLJR 2250
High Courts05 Apr 2007
Hasanpur Chini Mill Mazdoor Union and Another Vs State of Bihar and Others
Patna High Court · (2007) 04 PAT CK 0086
High Courts05 Apr 2007Dismissed
Santosh Kumar and Others Vs Estate of Narsingh Narain Singh and Others
Patna High Court · (2007) 4 PLJR 88
Court Fees Act, 1870 — Section 19H, 19H(4)
High Courts05 Apr 2007Allowed
Devi Singh Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 841
High Courts04 Apr 2007Allowed
Ramanand Gauro and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 655
Criminal Procedure Code, 1973 (CrPC) — Section 207, 208, 209
High Courts04 Apr 2007Allowed
Smt. Soma Pathak Vs State and Others
Patna High Court · (2007) 04 PAT CK 0122
High Courts04 Apr 2007Dismissed
Ram Dhani Singh Vs The State of Bihar and Others
Patna High Court · (2007) 04 PAT CK 0115
High Courts04 Apr 2007Dismissed
Brijnandan Singh and Others Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 2298
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 429
High Courts04 Apr 2007Dismissed
Reeta Kumari Vs Anish Ranjan
Patna High Court · (2007) 04 PAT CK 0094
High Courts04 Apr 2007Allowed
Rajgrihi Raut Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 471
Criminal Procedure Code, 1973 (CrPC) — Section 262, 264, 265, 313, 326Essential Commodities Act, 1955 — Section 12A, 7
High Courts04 Apr 2007Allowed
Dr. Radha Krishna Mishra Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 805
High Courts04 Apr 2007Dismissed
The State of Bihar and Another Vs Awadhesh Singh and Others
Patna High Court · (2007) 2 PLJR 828
High Courts03 Apr 2007Dismissed
Ritu Raj Vs The Central Bank of India and Others
Patna High Court · (2007) 3 PLJR 644
Constitution of India, 1950 — Article 14