High Courts05 Jan 2007Allowed
Vijay Kumar Pandey @ Vijay Yadav Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 717
Bihar Control of Crimes Act, 1981 — Section 12(2), 17
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 85 of 85
High Courts04 Jan 2007Dismissed
Krishnanand Sharma and Others Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 222
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b)(ii), 471Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts04 Jan 2007Allowed
Upendra Kumar @ Upendra Prasad and Another Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 218
High Courts04 Jan 2007Dismissed
Bhola Paswan Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 408
Constitution of India, 1950 — Article 311
High Courts04 Jan 2007Dismissed
Tarkeshwar Singh Vs State of Bihar and Another
Patna High Court · (2007) CriLJ 1281 : (2009) 2 PLJR 898 : (2007) 1 PLJR 676
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 342, 364A, 379
High Courts04 Jan 2007Dismissed
Atul Jain and Business Line Ispat (Pvt.) Ltd. Vs The State of Bihar and Rashtriyha Ispat Nigam Ltd.
Patna High Court · (2007) 1 PLJR 625
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468, 471
High Courts04 Jan 2007Dismissed
Sharda Choudhary Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 650 : (2007) 2 PLJR 7
Bihar Panchayat Raj Act, 2006 — Section 126(2), 136(2)
High Courts04 Jan 2007
Syed Mozammil Ashraf Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 619 : (2007) 1 PLJR 438
Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 156, 157
High Courts04 Jan 2007Allowed
Bachan Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 929 : (2007) 2 PLJR 19
High Courts04 Jan 2007Allowed
Rajdhani Arms Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 499
High Courts04 Jan 2007Dismissed
Brij Mohan Singh Vs Smt. Krishna Shahi and Others
Patna High Court · (2007) 01 PAT CK 0110
High Courts04 Jan 2007Dismissed
Smt. Sudama Devi Vs Bibi Shalma Khatoon
Patna High Court · (2007) 01 PAT CK 0106
High Courts04 Jan 2007Dismissed
M/s. Rajdhani Arms Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 537
High Courts04 Jan 2007Allowed
M/s Carrier Aircon Limited Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 736
Bihar Shops and Establishments Act, 1953 — Section 12(1), 12B, 33(2), 34, 6Criminal Procedure Code, 1973 (CrPC) — Section 206, 206(2), 253, 306, 320
High Courts04 Jan 2007Dismissed
Rajendra Ram and Others Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2007) 1 BLJR 722 : (2007) 1 PLJR 447
Bihar Panchayat Raj Act, 2006 — Section 135
High Courts03 Jan 2007Allowed
Subesh Kumar and Another Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 219
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts03 Jan 2007Dismissed
Dharmendra Kumar Vs The State of Bihar
Patna High Court · (2008) 2 PLJR 174
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 342, 376, 376(2)
High Courts03 Jan 2007Allowed
Dr. Ajay Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 599
Bihar Panchayat Raj Act, 2006 — Section 61Constitution of India, 1950 — Article 243, 243A , 243B, 243C, 243D
High Courts03 Jan 2007
Bhupendra Narayan Sinha @ Bhupendra Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 18
Constitution of India, 1950 — Article 14, 16
High Courts03 Jan 2007Allowed
Sona Devi and Another Vs Ram Narayan Sah and Another
Patna High Court · (2007) PLJR 251
Explosive Substances Act, 1908 — Section 3, 4Motor Vehicles Act, 1988 — Section 140Penal Code, 1860 (IPC) — Section 302, 34