High Courts10 Jan 2007
Ashraf Ansari Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 473
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 83 of 85
High Courts10 Jan 2007Dismissed
Ram Naresh Singh and Another Vs Smt. Indu Devi and Others
Patna High Court · (2007) 1 PLJR 496
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts10 Jan 2007Allowed
Shashi Bhushan Singh Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 320
High Courts10 Jan 2007
Pradeep Kumar and Others Vs State of Bihar
Patna High Court · (2007) 1 PLJR 611
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts10 Jan 2007
Prem Nath Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 612
Bihar and Orissa Excise Rules, 1919 — Rule 93A
High Courts10 Jan 2007
Ranvijay Kumar Sinha and Another Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 675
Penal Code, 1860 (IPC) — Section 323, 406, 420, 504
High Courts10 Jan 2007Allowed
Dhrub Roy Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 769
Bihar Secondary School Board Ordinance, 1976 — Section 63
High Courts09 Jan 2007
Mukti Narayan Rai @ Mukti Rai Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 439
Penal Code, 1860 (IPC) — Section 147, 148, 323, 341
High Courts09 Jan 2007
Indian Oil Corporation Limited and Another and Harinagar Sugar Mills Limited Vs State of Bihar and Others
Patna High Court · (2007) 01 PAT CK 0158
High Courts09 Jan 2007Allowed
Kahkashan Parveen Vs The State of Bihar and Others
Patna High Court · (2007) 01 PAT CK 0135
High Courts09 Jan 2007Dismissed
Prabhu Bhagat Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 615
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 307, 324
High Courts09 Jan 2007Allowed
M/s Kaka and Company Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 562
Constitution of India, 1950 — Article 226(2)
High Courts09 Jan 2007
Deo Muni Ram Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 608
High Courts09 Jan 2007Dismissed
Vijayendra Kumar Vs The Food Corporation of India and Others
Patna High Court · (2007) 1 PLJR 759
High Courts08 Jan 2007Allowed
Diwakar Singh Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 216
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111Penal Code, 1860 (IPC) — Section 34, 384, 467, 468, 504
High Courts08 Jan 2007Dismissed
Awadhesh Mandal and Others Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 220
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 494, 498A
High Courts08 Jan 2007Allowed
Balwant Singh Vs State of Bihar and Another
Patna High Court · (2007) 01 PAT CK 0157
High Courts08 Jan 2007Allowed
Bashistha Choudhary Vs State of Bihar and Another
Patna High Court · (2007) 113 FLR 724 : (2007) 2 LLJ 1039 : (2007) 1 PLJR 702
Criminal Procedure Code, 1973 (CrPC) — Section 468, 470, 482Equal Remuneration Act, 1976 — Section 10, 2Payment of Gratuity Act, 1972 — Section 2
High Courts08 Jan 2007Dismissed
Gopal Sao and Another Vs State of Bihar and Another
Patna High Court · (2007) 01 PAT CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 379, 39, 44, 482Electricity Act, 2003 — Section 126, 152Penal Code, 1860 (IPC) — Section 126, 152