High Courts16 Jan 2007Allowed
Surendra Kumar Sharma @ Surendra Sharma Vs State of Bihar
Patna High Court · (2007) 3 PLJR 194
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 81 of 85
High Courts16 Jan 2007Allowed
Ram Sagar Rai and Another Vs State of Bihar
Patna High Court · (2007) 2 PLJR 334
Penal Code, 1860 (IPC) — Section 149, 307, 323, 324, 326
High Courts16 Jan 2007Allowed
Union of India and Others Vs The Central Administrative Tribunal, Patna Bench, Patna and Another
Patna High Court · (2007) 4 PLJR 314
High Courts16 Jan 2007Dismissed
Ajoy Singh Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 677
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 360(1), 361Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 20Juvenile Justice Act, 1986 — Section 2(h)
High Courts15 Jan 2007Dismissed
Ajab Lal Mahto and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 221
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 482Penal Code, 1860 (IPC) — Section 120B, 182, 201, 211, 304
High Courts15 Jan 2007Allowed
Rana Amitabh Singh and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 36
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 250, 482Penal Code, 1860 (IPC) — Section 405, 406, 409, 420
High Courts15 Jan 2007Dismissed
Sanjay Kumar Vs State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1038 : (2007) PLJR 398 Supp
High Courts15 Jan 2007Allowed
Arbind Sharma @ Pappu Sharma and Another Vs Ram Chander Sharma
Patna High Court · (2007) 01 PAT CK 0101
High Courts15 Jan 2007
Binay Kumar Chaudhary Vs The Bank of India and Others
Patna High Court · (2007) 01 PAT CK 0094
High Courts15 Jan 2007
Rakesh Kumar @ Rakesh Choudhary @ Rakesh Kumar Chaudhary Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 336
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 Jan 2007Allowed
Ravi Bhushan Ojha Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 823
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 319, 82, 83Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts15 Jan 2007Allowed
Bhrigu Ashram Ram and Others Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 67
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 342, 379, 384, 452
High Courts15 Jan 2007Allowed
Lalu Kumar Dwivedi @ Lalloo Dwivedi Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 572
Criminal Procedure Code, 1973 (CrPC) — Section 313, 317
High Courts15 Jan 2007Allowed
Lloyds Finance Ltd. and Others Vs State of Bihar and Others
Patna High Court · (2007) PLJR 394
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts15 Jan 2007
M/s Prarthana Talkies Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 761
High Courts12 Jan 2007Allowed
Ram Raj Singh Vs State of Bihar and Others
Patna High Court · (2007) 01 PAT CK 0123
High Courts12 Jan 2007
Rishabh Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 480
Disturbed Areas (Special Courts) Act, 1976 — Section 3Indian Medical Council Act, 1956 — Section 33
High Courts12 Jan 2007Allowed
Nawal Kishor Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 486
Constitution of India, 1950 — Article 14Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 39
High Courts12 Jan 2007Allowed
Md. Hanif and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 324
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 323
High Courts12 Jan 2007Dismissed
Om Prakash Agarwal @ Om Prakash Agrawal Vs The Patna Regional Development Authority and Others
Patna High Court · (2007) 1 PLJR 500