High Courts12 Jan 2007Dismissed
Mostt. Kunti Devi Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 777
Hindu Marriage Act, 1955 — Section 11, 16, 16(1), 16(i), 5
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 82 of 85
High Courts12 Jan 2007Dismissed
Smt. Rupkala Devi and Others Vs Raj Nath Singh and Others
Patna High Court · (2007) 1 PLJR 781
Limitation Act, 1963 — Section 5
High Courts12 Jan 2007Dismissed
The New India Assurance Company Vs Jokhan Sharma and Others
Patna High Court · (2007) 1 PLJR 792
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts11 Jan 2007
Ashutosh Kumar Vs The State of Bihar and Others The State of Bihar and Others Vs Manish Bhushan
Patna High Court · (2007) 2 PLJR 509
Constitution of India, 1950 — Article 14, 16
High Courts11 Jan 2007Allowed
Rima Devi Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 262
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498, 498A
High Courts11 Jan 2007
Bipin Kumar Ishwar @ Bipin Singh Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 259
High Courts11 Jan 2007
Smt Nitu Prasad @ Nitu Chaudhary Vs State of Bihar
Patna High Court · (2007) 3 PLJR 87
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts11 Jan 2007Dismissed
Bhuso Yadav and Others Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 364
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 323, 324
High Courts11 Jan 2007Allowed
Raghubansh Rai and Another Vs Supan Kumar and Others
Patna High Court · (2007) 2 PLJR 46
High Courts11 Jan 2007Allowed
Mandar Madhusudan Bahudhandhi Swablambi Sahkari Sammittee Ltd. and Another Vs State of Bihar and Others
Patna High Court · AIR 2007 Patna 94 : (2007) 2 CTLJ 111 : (2007) 2 PLJR 27
High Courts11 Jan 2007Allowed
Nawal Kishore Singh Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 116
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 197, 202Electricity Act, 2003 — Section 39, 44Penal Code, 1860 (IPC) — Section 320, 380, 384, 427, 504
High Courts11 Jan 2007Dismissed
Md. Sattar Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 32
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7, 9Constitution of India, 1950 — Article 226
High Courts11 Jan 2007Allowed
Anil Agrawal and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 333
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts11 Jan 2007Dismissed
Pappu Singh Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 704
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 342, 379, 498A
High Courts11 Jan 2007Allowed
Md. Waizuddin Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 714
Essential Commodities Act, 1955 — Section 7
High Courts11 Jan 2007Dismissed
Mohm. Kiyam and Another Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 764
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 323
High Courts11 Jan 2007Allowed
Most. Girdhari Kuar and Others Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 768
Essential Commodities Act, 1955 — Section 7
High Courts10 Jan 2007Dismissed
Food Corporation of India Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 645
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 24, 26, 5, 7, 8Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1983 — Rule 3
High Courts10 Jan 2007Allowed
Rizwan Ahmad Vs The State of Bihar and Others
Patna High Court · AIR 2007 Patna 30 : (2007) 2 BLJR 1535 : (2007) PLJR 218 Supp
Constitution of India, 1950 — Article 226