High Courts08 Jan 2007Allowed
The State of Bihar Vs Texmaco Limited
Patna High Court · (2007) 01 PAT CK 0136
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 84 of 85
High Courts08 Jan 2007Allowed
Anil Kumar Sinha, ''Advocate'' Vs State of Bihar and Another
Patna High Court · (2007) CriLJ 1231 : (2007) 1 PLJR 740
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 120B, 255, 258, 259, 260
High Courts08 Jan 2007Allowed
Badri Sah and Another Vs State of Bihar and Another
Patna High Court · (2007) 3 PLJR 203
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 465, 467
High Courts08 Jan 2007Allowed
Most. Sanjna Devi Vs Amar Yadav and Others
Patna High Court · (2007) 01 PAT CK 0083
High Courts08 Jan 2007Dismissed
Sheo Pukar Roy Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 407
High Courts08 Jan 2007
Sachchidanand Panda Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 631
Bihar Land Reforms Act, 1950 — Section 4(h)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts08 Jan 2007Allowed
Narayan Kumar Bharti and Others Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 838
Criminal Procedure Code, 1973 (CrPC) — Section 73Penal Code, 1860 (IPC) — Section 120B, 408, 409
High Courts08 Jan 2007
Ramjee Prasad and Others Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 671
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts08 Jan 2007Dismissed
Antu Ram and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 696
Criminal Procedure Code, 1973 (CrPC) — Section 202, 210Penal Code, 1860 (IPC) — Section 147, 323, 380
High Courts08 Jan 2007Dismissed
Bibi Gulshan Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 701
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 354, 376, 379, 504
High Courts08 Jan 2007Allowed
Bhola Prasad and Another Vs Nabi Rasul Mian and Others
Patna High Court · (2007) 1 PLJR 752
Evidence Act, 1872 — Section 63, 63(2), 65, 65(a), 66
High Courts07 Jan 2007Dismissed
Shree Ram Janki Jee Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 621
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(i), 11, 15, 6
High Courts05 Jan 2007Allowed
Bibi Halima Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 640
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts05 Jan 2007Allowed
Ranju Choudhary and Another Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 217
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 323, 34, 347, 406
High Courts05 Jan 2007Dismissed
Badri Narayan Mishra Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 30
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts05 Jan 2007Allowed
Dr. Munshi Vs The State of Bihar and Others
Patna High Court · (2007) 01 PAT CK 0131
High Courts05 Jan 2007Dismissed
Pannalal Ram Vs State of Bihar and Others
Patna High Court · (2007) 01 PAT CK 0114
High Courts05 Jan 2007
Satish Kumar and Others Vs The V.C., Bhupendra Nr. Mandal University
Patna High Court · (2007) 2 PLJR 682
Bihar State Universities Act, 1976 — Section 9
High Courts05 Jan 2007Allowed
Radhey Shyam Sharma Vs State of Bihar
Patna High Court · (2007) CriLJ 1257 : (2007) 1 PLJR 766
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts05 Jan 2007Allowed
Badri Choubey and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 721
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A, 504