High Courts10 Apr 2007Dismissed
Kumar Gyanendra Vs The State of Bihar and Others
Patna High Court · (2007) 04 PAT CK 0057
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 54 of 85
High Courts10 Apr 2007Dismissed
Bishun Rai Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 139
Bihar Money Lenders Act, 1974 — Section 12, 3
High Courts10 Apr 2007
Kashi Nath Choudhary Vs The State of Bihar and Others
Patna High Court · (2007) 04 PAT CK 0048
High Courts10 Apr 2007Allowed
Jethan Bhuiyan and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 128
Land Acquisition Act, 1894 — Section 4, 5A
High Courts10 Apr 2007Dismissed
Sri Ram Janki Sahkari Grih-Niraman Samiti Ltd. Vs Maksudpur Institute of Research and Education in Natural and Social Sciences
Patna High Court · (2007) 3 PLJR 68
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4(4), Order 22 Rule 9, 115, 151
High Courts10 Apr 2007Allowed
Triveni Devi Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 234
High Courts10 Apr 2007Allowed
Lallan Ram and Others Vs Gena Ram and Others
Patna High Court · (2007) 4 PLJR 138
High Courts10 Apr 2007Dismissed
Dukhan Rai and Another Vs Mahendra Raj and Others
Patna High Court · (2007) 3 PLJR 8
Civil Procedure Code Amendment Act, 1999 — Section 27Civil Procedure Code Amendment Act, 2002 — Section 9(ii)Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 39 Rule 1, Order 8 Rule 1A, Order 8 Rule 1A(3)
High Courts09 Apr 2007
Laxmi Rani Kapoor Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 305
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b)Hindu Marriage Act, 1955 — Section 25Penal Code, 1860 (IPC) — Section 120(B), 323, 34, 341, 379
High Courts09 Apr 2007
Kiran Kumari @ Kiran Devi Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 442
Bihar Panchayat Raj Act, 1947 — Section 136(1)(b), 136(2)Constitution of India, 1950 — Article 243(O)
High Courts09 Apr 2007
Shrikrishna Pandey Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 764
Constitution of India, 1950 — Article 129, 215Criminal Procedure Code, 1973 (CrPC) — Section 147, 397, 482Penal Code, 1860 (IPC) — Section 188
High Courts09 Apr 2007Dismissed
Kailash Yadav Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 1447
Arms Act, 1959 — Section 25(A), 26Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 392, 412
High Courts09 Apr 2007Dismissed
Mithila Minority Dental College and Hospital and Others Vs The State of Bihar and Another
Patna High Court · (2007) 04 PAT CK 0098
High Courts09 Apr 2007Dismissed
Ramchandra Mahto and Another etc. Vs The State of Bihar
Patna High Court · (2007) CriLJ 3043 : (2007) PLJR 118 Supp
Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Apr 2007Allowed
Ram Sagar Sharma and Another Vs State of Bihar and Another
Patna High Court · (2007) 4 PLJR 369
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 148
High Courts09 Apr 2007Dismissed
Jageshwar Chaudhary Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 60
Penal Code, 1860 (IPC) — Section 182, 201, 211
High Courts09 Apr 2007
Resham Lal Yadav Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 497
High Courts08 Apr 2007Dismissed
Dr. Dhirendra Kumar Yadav Vs The B.N. Mandal University and Others
Patna High Court · (2007) 3 PLJR 189
Limitation Act, 1963 — Section 5
High Courts06 Apr 2007
Sachindra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 165
High Courts06 Apr 2007Allowed
Krishan Kumar @ Munna and Another Vs Sri Brahmdeo Prasad and Others
Patna High Court · (2007) 3 PLJR 414
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1A, 115