High Courts03 Apr 2007Dismissed
Niranjan Singh and Others Vs M/s. Lall and Lall Engioons Pvt. Ltd.
Patna High Court · (2007) 3 PLJR 222
Contract Act, 1872 — Section 55
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 56 of 85
High Courts03 Apr 2007
Prof. Ram Narain Singh Vs The Chancellor, Universities of Bihar, Patna and Others
Patna High Court · (2007) 3 PLJR 74
Bihar State Universities Act, 1976 — Section 9(4)(4Ka)
High Courts03 Apr 2007Dismissed
Abha Devi and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 56
High Courts03 Apr 2007
Raju Gupta Vs State of Bihar
Patna High Court · (2008) 1 DMC 497
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 304, 304B, 306
High Courts03 Apr 2007Allowed
The State of Bihar Vs Birendra Yadav and Binod Yadav
Patna High Court · (2007) 04 PAT CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 201, 302, 34, 376
High Courts03 Apr 2007Allowed
Dr. S. Sabbir Ashraf and Another Vs The Bihar State Electricity Board and Others
Patna High Court · (2007) 04 PAT CK 0103
High Courts03 Apr 2007Dismissed
Mojibur Rahman Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1470 : (2007) 3 PLJR 162
High Courts03 Apr 2007Allowed
Rajeev Singh Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1459 : (2007) 2 PLJR 763
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 1, 16(3), 2, 30, 32
High Courts03 Apr 2007Allowed
Shivam Traders and Others Vs The Bank of Baroda and Others
Patna High Court · AIR 2007 Patna 137 : (2008) 3 BC 73 : (2007) 2 BLJR 2311 : (2007) 2 PLJR 539
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(8), 17, 18
High Courts03 Apr 2007Dismissed
Parmatma Bind Vs The State of Bihar and Another
Patna High Court · (2007) 04 PAT CK 0081
High Courts03 Apr 2007Allowed
Baidya Nath Prasad Singh Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 393
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Stamp Act, 1899 — Section 47A
High Courts03 Apr 2007Dismissed
Ramanuj Prasad Pravin Vs The Union of India and Others
Patna High Court · (2007) 3 PLJR 145
High Courts03 Apr 2007
Sudama Singh Vs Bharat Sanchar Nigam Ltd. and Others
Patna High Court · (2007) PLJR 313
High Courts03 Apr 2007Dismissed
Shyam Kumar Arora Vs Bihar State Financial Corporation and Others
Patna High Court · (2007) PLJR 328
Constitution of India, 1950 — Article 226
High Courts03 Apr 2007Allowed
Smt. Swati Pande and Others Vs The Registrar, Co-operative Societies, Bihar, Patna and Others
Patna High Court · (2007) 2 PLJR 525
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Registration Act, 1908 — Section 48
High Courts02 Apr 2007
Ram Nandan Singh @ Ram Nandan Yadav Vs State of Bihar and Another
Patna High Court · (2007) 04 PAT CK 0111
High Courts02 Apr 2007Allowed
Bir Bahadur Singh Vs The State of Bihar
Patna High Court · (2007) 04 PAT CK 0109
High Courts02 Apr 2007Allowed
Badri Mehrotra Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 410
High Courts02 Apr 2007Allowed
M/s Singh Service Station Vs The Bharat Petroleum Corporation Ltd. and Others
Patna High Court · (2007) 3 PLJR 172
High Courts02 Apr 2007Dismissed
Sital Prasad Mathur Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 7
Penal Code, 1860 (IPC) — Section 120B, 407, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)