COURT ARCHIVE

Patna High Court judgments, 2007

1,700 judgments · page 58 of 85

High Courts28 Mar 2007

Dharmendra Singh Vs Additional Member, Board of Revenue and Others

Patna High Court · (2007) 2 BLJR 1516 : (2007) PLJR 112 Supp

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 30, 32Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Constitution of India, 1950 — Article 226, 227, 39

High Courts28 Mar 2007Allowed

The Oriental Fire and General Insurance Company Vs Bishwanath Pd. Singh and Another

Patna High Court · (2007) 03 PAT CK 0118

High Courts28 Mar 2007Dismissed

Bihar Mining Engineering Service Association and Others Vs The State of Bihar and Others

Patna High Court · (2007) 2 BLJR 1909 : (2007) PLJR 190 Supp

Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003 — Rule 2Mineral Concession Rules, 1960 — Rule 22(4A)Mineral Conservation and Development Rules, 1988 — Rule 42

High Courts28 Mar 2007Allowed

Ajay Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2007) 3 PLJR 481

High Courts28 Mar 2007Allowed

Lakhindra Rai Vs The State of Bihar

Patna High Court · (2007) 3 PLJR 362

Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Customs Act, 1962 — Section 107Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 50, 51

High Courts28 Mar 2007

Divisional Manager, National Insurance Co. Ltd. Vs Arjun Ram and Others

Patna High Court · (2007) 3 PLJR 134

Motor Vehicles Act, 1988 — Section 140, 147

High Courts26 Mar 2007

M/s. Bachhan Traders Vs The State of Bihar and Others

Patna High Court · (2007) 2 PLJR 543

High Courts26 Mar 2007Allowed

Sunil Kumar Vs The State of Bihar and Others

Patna High Court · (2007) PLJR 688

High Courts26 Mar 2007

Ram Sagar Chaudhary and Another Vs The Union of India and Others

Patna High Court · (2008) 1 PLJR 343

High Courts26 Mar 2007

Banarsi Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2007) PLJR 341

Constitution of India, 1950 — Article 226

High Courts26 Mar 2007Dismissed

Oriental Insurance Company Ltd. Vs Md. Mosin Mistri and Others

Patna High Court · (2007) 3 PLJR 25

Motor Vehicles Act, 1988 — Section 149, 149(2)(a)(b), 170

High Courts26 Mar 2007Allowed

M/s Indian Oil Corporation Ltd. and Another Vs State of Bihar and Others

Patna High Court · (2007) 4 PLJR 175

Bihar Finance Act, 1981 — Section 16(8), 16(9), 17

High Courts26 Mar 2007Dismissed

Uma Devi, Dhup Narayan Giri alias Dhurb Narayan Giri and Shravan Giri Vs The State of Bihar

Patna High Court · (2007) 03 PAT CK 0115

High Courts26 Mar 2007Allowed

Mumtaj Khan @ Mumtaz and Others Vs Nabi Hussain Khan and Others

Patna High Court · (2007) 2 BLJR 1281 : (2007) 4 PLJR 135

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25

High Courts26 Mar 2007Allowed

M/s Kashi Ram Banshidhar Vs The State of Bihar and Others

Patna High Court · (2007) PLJR 85

Essential Commodities Act, 1955 — Section 6A, 7

High Courts26 Mar 2007Allowed

Jata Shankar Jha Vs Madhubani Municipality and Others

Patna High Court · (2007) PLJR 88

High Courts26 Mar 2007Dismissed

Nitya Nand Dubey Vs State of Bihar

Patna High Court · (2007) PLJR 740

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B)

High Courts23 Mar 2007Dismissed

Mithlesh Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2007) PLJR 48

Constitution of India, 1950 — Article 226

High Courts23 Mar 2007Allowed

Ajoy Kumar Das Vs Matisara Devi and Others

Patna High Court · (2007) 3 PLJR 614

Constitution of India, 1950 — Article 226, 227

High Courts23 Mar 2007Allowed

Most. Lacho Devi Vs Basant Roadways and Others

Patna High Court · (2007) 3 PLJR 88

Motor Vehicles Act, 1988 — Section 163A, 166