High Courts23 Mar 2007Dismissed
The State of Bihar Vs Lalan Prasad Singh and Others
Patna High Court · (2007) PLJR 212
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 59 of 85
High Courts23 Mar 2007Allowed
Hari Narayan Thakur Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 60
Constitution of India, 1950 — Article 21
High Courts23 Mar 2007
Jag Narain Singh @ Jag Narain Bhagat and Others Vs The State of Bihar
Patna High Court · (2007) 03 PAT CK 0120
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts23 Mar 2007Dismissed
Ainul Haque and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 221 Supp
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1), 15(1), 9
High Courts23 Mar 2007Dismissed
Abha Devi and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 55
High Courts23 Mar 2007
Shaji Verghese Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 396
Penal Code, 1860 (IPC) — Section 120, 500, 501, 501B
High Courts23 Mar 2007Allowed
Ardhendu Kumar Singh Vs The Union of India (UOI) and Others
Patna High Court · (2007) 3 PLJR 349
Central Civil Services (Medical Attendance) Rules, 1944 — Rule 2(d), 2(h)
High Courts23 Mar 2007
Indra Mohan Prasad Sinha Vs The Bihar State Electricity Board and Others
Patna High Court · (2008) 3 PLJR 334
High Courts23 Mar 2007Allowed
Prabhu Prasad Gupta Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 353
Central Excise Tariff Act, 1985 — Section 4
High Courts23 Mar 2007Allowed
Uma Maheshwar Prasad Singh and Others Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 43
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts23 Mar 2007Allowed
Gorakh Nath Singh and Others Vs Siwan Kshetriya Gramin Bank and Others
Patna High Court · (2007) 2 PLJR 834
Constitution of India, 1950 — Article 14, 16Regional Rural Banks Act, 1976 — Section 29
High Courts23 Mar 2007
Hindustan Steel Works Construction Ltd. Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 849
Companies Act, 1956 — Section 15, 3, 3(e), 617
High Courts23 Mar 2007Dismissed
Bhuwaneshwar Yadav Vs The Union of India and Others
Patna High Court · (2007) PLJR 91
High Courts23 Mar 2007
Jay Kumar Paswan Vs State of Bihar and Others
Patna High Court · (2007) PLJR 244
Constitution of India, 1950 — Article 226
High Courts23 Mar 2007Dismissed
Shail Kumari Devi Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 17
High Courts22 Mar 2007
Krishna Nandan Sah Vs State of Bihar
Patna High Court · (2007) PLJR 716
Penal Code, 1860 (IPC) — Section 376, 450
High Courts22 Mar 2007
M/s. Pradeep Lamp Workers Union Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 615
Industrial Disputes Act, 1947 — Section 24
High Courts22 Mar 2007Dismissed
Sachendra Kumar Singh Vs Vinod Nandan Sinha
Patna High Court · (2007) 2 PLJR 488
High Courts22 Mar 2007Allowed
Suresh Prasad Vs The Bihar State Ware Housing Corporation and Others
Patna High Court · (2007) 3 PLJR 55
Constitution of India, 1950 — Article 137, 14, 142, 21, 226Warehousing Corporations Act, 1962 — Section 43(2)(a)
High Courts22 Mar 2007
Branch Manager, Branch Office, Samastipur, National Insurance Co. Ltd. Vs Lakhandeo Pd. Sinha and Others
Patna High Court · (2007) 3 PLJR 128
Motor Vehicles Act, 1988 — Section 149, 149(2), 170