High Courts19 Mar 2007Dismissed
Raijee Singh Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 396
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 379
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 61 of 85
High Courts19 Mar 2007Allowed
Vijay Shankar Sharma Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 455
High Courts19 Mar 2007Dismissed
Dipnarayan Yadav Vs State of Bihar and Others
Patna High Court · (2007) PLJR 320
High Courts19 Mar 2007Dismissed
The State of Bihar and Others Vs Upendra Narayan Singh and Others
Patna High Court · (2007) 3 PLJR 567
High Courts19 Mar 2007Allowed
Shail Devi and Another Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 463
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Mar 2007Dismissed
Ram Babu Paswan Vs State of Bihar
Patna High Court · (2007) 03 PAT CK 0126
High Courts19 Mar 2007Allowed
Indian Oil Corporation Limited and Others Vs Neel Kamal Chanchal
Patna High Court · (2007) 03 PAT CK 0096
High Courts19 Mar 2007
Gopi Krishna Jha Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 348
High Courts19 Mar 2007Dismissed
Bhagirath Mahto Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 346
High Courts19 Mar 2007Allowed
Suresh Prasad Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 744
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 326Essential Commodities Act, 1955 — Section 7
High Courts18 Mar 2007Dismissed
Rambad Patila Shramik Sahyog Samiti Limited and Another Vs The State of Bihar and Another
Patna High Court · (2007) 03 PAT CK 0100
High Courts16 Mar 2007Dismissed
Shatrughana Sharan Singh Vs The Chancellor of Universities
Patna High Court · (2007) 2 PLJR 478
High Courts16 Mar 2007
Md. Sayeed and Another Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1456 : (2007) 3 PLJR 344
High Courts16 Mar 2007Allowed
Shiv Kumar Yadav and Others Vs The State of Bihar and Another
Patna High Court · (2007) 03 PAT CK 0088
High Courts16 Mar 2007
National Insurance Company Ltd. and Another Vs Premlata Devi and Others
Patna High Court · (2007) 3 PLJR 141
High Courts16 Mar 2007Allowed
Bihar Hindi Granth Academy Karmchari Sangh and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 802
High Courts16 Mar 2007Dismissed
Surendra Sharma Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 807
Bihar Motor Vehicles Taxation Act, 1994 — Section 17, 18, 19, 5Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 3, 56
High Courts16 Mar 2007Dismissed
Sahdeo Rai and Another Vs The State of Bihar
Patna High Court · (2007) PLJR 321
Penal Code, 1860 (IPC) — Section 307, 326, 34, 341, 448
High Courts16 Mar 2007Allowed
Rabindra Kumar Choubey Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 367
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120, 120B, 260, 3, 409