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Patna High Court judgments, 2007

1,700 judgments · page 63 of 85

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High Courts14 Mar 2007Dismissed

Shyamlal Pathak Vs State of Bihar and Another

Patna High Court · (2007) 03 PAT CK 0075

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High Courts14 Mar 2007Dismissed

State of Bihar and Others Vs Dr. Chandra Kishor Lal

Patna High Court · (2007) 3 PLJR 629

Constitution of India, 1950 — Article 311
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High Courts14 Mar 2007Allowed

M. Akbar Ali Vs The Union of India (UOI) and Others

Patna High Court · (2007) 2 PLJR 705

Bihar Reorganisation Act, 2000 — Section 25
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High Courts14 Mar 2007Dismissed

The Union of India and Others Vs Smt. Kaushalya Devi

Patna High Court · (2007) 3 PLJR 296

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High Courts13 Mar 2007Dismissed

Shyam Kishore Dwivedi and Another Vs The State of Bihar and Others

Patna High Court · (2007) PLJR 366

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High Courts13 Mar 2007Dismissed

Md. Khalil Vs Smt. Laxmi Devi and Others

Patna High Court · (2008) 1 PLJR 654

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(e), 14(8), 18
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High Courts13 Mar 2007

Ramji Prasad Singh and Another Vs State of Bihar and Others

Patna High Court · (2007) 03 PAT CK 0134

Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 14
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High Courts13 Mar 2007Dismissed

The State of Bihar Vs Gafar Mian and Others

Patna High Court · (2007) 03 PAT CK 0114

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High Courts13 Mar 2007

Harendra Rai Vs The State of Bihar and Others

Patna High Court · (2007) 03 PAT CK 0101

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High Courts13 Mar 2007Dismissed

Binay Raut Vs The State of Bihar and Others

Patna High Court · (2007) 03 PAT CK 0087

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High Courts13 Mar 2007Dismissed

Firoz Alam Vs The State of Bihar and Others

Patna High Court · (2007) 03 PAT CK 0084

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High Courts13 Mar 2007

Jain Industries Vs The State of Bihar and Others

Patna High Court · (2007) 03 PAT CK 0076

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High Courts13 Mar 2007Dismissed

Most. Prem Lata Paswan Vs The Chairman-cum-Managing Director, Punjab National Bank and Others

Patna High Court · (2007) 03 PAT CK 0070

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High Courts13 Mar 2007Dismissed

Madhu Sahni Vs The State of Bihar

Patna High Court · (2007) 3 PLJR 355

Penal Code, 1860 (IPC) — Section 395
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High Courts13 Mar 2007Allowed

Pitambar Jha Vs The Bihar State Food and Civil Supplies Corporation Ltd. and Others

Patna High Court · (2007) 3 PLJR 637

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High Courts13 Mar 2007Allowed

Uma Devi Vs The State of Bihar and Others

Patna High Court · (2007) 2 PLJR 474

Evidence Act, 1872 — Section 114(e)
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High Courts13 Mar 2007

Shibu Soren and Others Vs Md. Soaib and Others

Patna High Court · (2007) 2 PLJR 563

Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts13 Mar 2007Allowed

Ghanshyam Mandal and Another Vs State of Bihar and Others

Patna High Court · (2007) 2 PLJR 729

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High Courts12 Mar 2007Allowed

Hilsa Prakhand Matshyajivi Swawlambi Sahyog Samiti Limited Vs State of Bihar and Others

Patna High Court · (2007) 2 PLJR 546

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High Courts12 Mar 2007Allowed

Bibi Ambeya Khatoon Vs State of Bihar and Others

Patna High Court · (2007) 03 PAT CK 0112

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