COURT ARCHIVE

Patna High Court judgments, 2007

1,700 judgments · page 65 of 85

High Courts07 Mar 2007Allowed

Nokha Prakhand Matasyajivi Swawlambi Sahakari Samiti Limited Vs State of Bihar and Others

Patna High Court · (2007) 3 PLJR 639

Bihar Fish Jalkar Management Act, 2006 — Section 2Constitution of India, 1950 — Article 191(g)

High Courts07 Mar 2007

Harendra Kumar Vs The State of Bihar and Others

Patna High Court · (2007) 2 PLJR 801

Bihar Panchayat Raj Act, 2006 — Section 137

High Courts07 Mar 2007Allowed

Kapildeo Prasad Vs State of Bihar

Patna High Court · (2007) 2 PLJR 789

Criminal Procedure Code, 1973 (CrPC) — Section 107, 195, 195(1)(b), 340, 482Penal Code, 1860 (IPC) — Section 120B, 420, 466, 467, 468

High Courts02 Mar 2007Dismissed

Bhagwan Singh Vs The State of Bihar

Patna High Court · (2007) PLJR 801

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 386, 391Penal Code, 1860 (IPC) — Section 302, 34

High Courts02 Mar 2007Dismissed

Sunil Kumar Ranjan Vs State of Bihar

Patna High Court · (2007) 3 PLJR 11

High Courts02 Mar 2007Dismissed

Md. Hadish Ali Vs Mostt. Asma Khatoon and Others

Patna High Court · (2007) 4 PLJR 391

Succession Act, 1925 — Section 372

High Courts02 Mar 2007Allowed

K. Balakrishnan @ K.S. Balakrishnan Vs State of Bihar and Others

Patna High Court · (2007) 03 PAT CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 409, 420

High Courts02 Mar 2007Dismissed

The State of Bihar Vs Prajeet Kr. Singh Prajeet Kumar Singh Vs The State of Bihar

Patna High Court · (2007) 2 PLJR 656

Criminal Procedure Code, 1973 (CrPC) — Section 164, 366Penal Code, 1860 (IPC) — Section 302, 307, 34

High Courts02 Mar 2007Allowed

Anup Kumar Bariar Vs Siwan Ksetriya Gramin Bank and Others

Patna High Court · (2007) 2 PLJR 701

High Courts02 Mar 2007Dismissed

The State of Bihar Vs Nawal Singh and Others

Patna High Court · (2007) PLJR 496

Penal Code, 1860 (IPC) — Section 109, 120B, 147, 148, 149

High Courts01 Mar 2007Allowed

Amit Kumar Singh Vs The Union of India (UOI) and Others

Patna High Court · (2007) 2 PLJR 519

High Courts01 Mar 2007Allowed

Ragendra Prasad Singh Vs The Bihar State Road Transport Corporation and Others

Patna High Court · (2007) 3 PLJR 626

High Courts01 Mar 2007

Millia Fakhruddin Ali Ahmad B.Ed. Teacher Training College Vs The State of Bihar and Others

Patna High Court · (2007) 3 PLJR 329

High Courts01 Mar 2007Dismissed

Pawan Kumar Chourasia Vs State of Bihar

Patna High Court · (2007) 03 PAT CK 0085

High Courts01 Mar 2007Dismissed

Deo Narain Kanth Vs The State of Bihar and Others

Patna High Court · (2007) 2 PLJR 815

Penal Code, 1860 (IPC) — Section 380, 448

High Courts01 Mar 2007

The Oriental Insurance Company Limited Vs Smt. Gauri Devi and Others

Patna High Court · (2007) 3 PLJR 217

Motor Vehicles Act, 1988 — Section 92A

High Courts01 Mar 2007

Chandrashekhar Azad Vs State of Bihar and Others

Patna High Court · (2007) 3 PLJR 391

Constitution of India, 1950 — Article 14

High Courts01 Mar 2007Dismissed

The Oriental Insurance Co. Ltd. Vs Anita and Others

Patna High Court · (2007) PLJR 249

Motor Vehicles Act, 1988 — Section 163A

High Courts01 Mar 2007Dismissed

Rambad Patila Shramik Sahyog Samiti Limited and Another Vs The State of Bihar and Another

Patna High Court · (2007) 2 PLJR 515

Easements Act, 1882 — Section 52General Clauses Act, 1897 — Section 3, 3(26)Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3, 3(c), 3(e)

High Courts01 Mar 2007

Jugeshwar Sahni Vs The State of Bihar and Others

Patna High Court · (2007) PLJR 353