High Courts27 Feb 2007Dismissed
Chhajuram Agarwal Vs State of Bihar and Another
Patna High Court · (2008) CriLJ 192 : (2008) 2 PLJR 705
Penal Code, 1860 (IPC) — Section 120B, 406, 420
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 67 of 85
High Courts27 Feb 2007Dismissed
Krishna Kumar Vs Smt. Shobha Devi @ Shohba Devi Razak alias Shobha Devi Prasad and Others
Patna High Court · (2007) 02 PAT CK 0073
High Courts27 Feb 2007
Mahendra Pandit Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 341
High Courts27 Feb 2007Allowed
Sahodari Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 410
Constitution of India, 1950 — Article 226
High Courts26 Feb 2007
Md. Manzoor Alam Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 538
High Courts26 Feb 2007Dismissed
Bal Mukund Ram Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0187
Penal Code, 1860 (IPC) — Section 120B, 34, 342, 384, 406
High Courts26 Feb 2007Allowed
Bhim Ram @ Bhim Chamar Vs The State of Bihar
Patna High Court · (2007) PLJR 796
Penal Code, 1860 (IPC) — Section 395
High Courts26 Feb 2007Dismissed
Bal Govind Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 369
High Courts26 Feb 2007Allowed
Branch Manager, United India Insurance Co. Ltd. Vs Sajan Ram and Another
Patna High Court · (2007) 114 FLR 409 : (2007) 2 PLJR 593
Workmens Compensation Act, 1923 — Section 4
High Courts26 Feb 2007Allowed
State of Bihar Vs Brihaspat Singh
Patna High Court · (2007) 4 PLJR 40
Land Acquisition Act, 1894 — Section 54
High Courts26 Feb 2007Allowed
Jagtaran Sariya Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0087
High Courts26 Feb 2007Allowed
Ravi Shanker and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1727 : (2007) PLJR 337 Supp
Constitution of India, 1950 — Article 226
High Courts26 Feb 2007Allowed
Suresh Barua @ Suresh Chandra Barua Vs The State of Bihar and Another
Patna High Court · (2007) 02 PAT CK 0077
Contract Labour (Regulation and Abolition) Act, 1970 — Section 2, 23, 24, 25Criminal Procedure Code, 1973 (CrPC) — Section 482Mines Act, 1952 — Section 17
High Courts26 Feb 2007Dismissed
Anirudh Pandey Vs Markandey Rao and Others
Patna High Court · (2007) 4 PLJR 303
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3(1), 4(b), 4(c)
High Courts23 Feb 2007
Nilay Kant Mishra Vs Vibha Mishra
Patna High Court · (2007) 3 PLJR 96
Hindu Marriage Act, 1955 — Section 24
High Courts23 Feb 2007Dismissed
Shashi Kant Shrivastava Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 526
High Courts23 Feb 2007Allowed
Kumari Mridula Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 496
High Courts23 Feb 2007Dismissed
National Insurance Comp. Ltd. Vs Smt. Sumitra Devi and Others
Patna High Court · (2007) 02 PAT CK 0125
High Courts23 Feb 2007Allowed
Ravindra Kumar Verma Vs State Bank of India and Others
Patna High Court · (2007) 02 PAT CK 0118
High Courts23 Feb 2007Dismissed
Ashok Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2007) 02 PAT CK 0096