COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 66 of 85
Suresh Mochi Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 336
Vinod Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 92
Mohammed Dawood and Others Vs Md. Ishaque and Others
Patna High Court · (2007) 2 PLJR 783
Central Board of Secondary Education Vs Bharat Singh and Others
Patna High Court · (2007) 02 PAT CK 0134
Md. Javed Khan Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 299
Rameshwar Pd. Choudhary Vs Renuka Mitra and Others
Patna High Court · (2007) 02 PAT CK 0123
Gopal Kumar Modi and Another Vs Lalan Prasad Keshri @ Sushil Prasad Keshri and Others
Patna High Court · (2007) 02 PAT CK 0093
Navin Joshi and Another Vs Sarju Rai and Another
Patna High Court · (2007) 02 PAT CK 0091
Jai Narayan Yadav Vs The State of Bihar and Others Krishna Kumar Lall Vs The Bihar State Housing Board and Others
Patna High Court · (2007) 3 PLJR 705
Lalan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 180
The State of Bihar and Others Vs Ram Lakhan Shukla and Another
Patna High Court · (2007) 2 PLJR 694
Bhikhari Chaudhary Vs The State of Bihar
Patna High Court · (2007) PLJR 354
Avilash Kumar @ Mukesh Kumar Vs Brahmadeo Singh and Others
Patna High Court · (2007) 4 PLJR 38
Dhroov Rai @ Dhrup Rai Vs Most. Geeta Kuer @ Most. Gita Kuwar and Others
Patna High Court · (2007) 2 PLJR 495
Kit Kat Restaurant and Bar and Others Vs Assistant Provident Fund Commissioner and Another
Patna High Court · (2007) 02 PAT CK 0130
Mithalesh Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0107
Binod Kumar Jha and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1473 : (2007) 114 FLR 605 : (2007) 2 PLJR 819
Shree Krishna Sharma Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0090
Shambhu Lal Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0088